amenable

adjective | \ ə-ˈmē-nə-bəl, -ˈme- \ | ame·na·ble
  1. : legally subject or answerable the corporation is not amenable to suit in New York

  1. a : suited by nature an adult is not amenable to a juvenile treatment program

    b : readily yielding, submitting, or cooperating defendant is amenable to rehabilitation —National Law Journal