Central Act
Act No. 23 of 1971 18 sections Pensions Act, 1871An Act to consolidate and amend the law relating to pensions and grants by Government of money or land-revenue. read more... |
Central Act
Act No. 30 of 1934 32 sections Petroleum Act, 1934An Act to consolidate and amend the law relating to the import, transport, storage, production, refining and blending of petroleum 1[***]. read more... |
Central Act
Act No.30 of 1955 3 sections Abducted Persons (Recovery and Restoration) Continuance Act, 1955An Act to continue the Abducted Persons (Recovery and Restoration) Act, 1949, for a further period. read more... |
Central Act
Act No. 8 of 1948 53 sections Pharmacy Act, 1948An Act to regulate the profession of pharmacy. read more... |
Central Act
Act no. 13 of 1985 39 sections Administrative Tribunals Act, 1985 |
Central Act
Act No. 12 of 1919 10 sections Poisons Act, 1919An Act to consolidate and amend the law regulating the importation, possession and sale of poisons 2[***]. read more... |
Central Act
ACT NO. 2 OF 1913 36 sections Administrator - Generals Act, 1913An Act to consolidate and amend the Law constituting the office of Official Trustee. read more... |
Central Act
Act No. of 1882 7 sections Powers of Attorney Act, 1882 |
Central Act
Act no. 25 of 1961 84 sections Advocates Act, 1961 |
Central Act
Act No. 57 of 1994 34 sections Pre-Natal Diagnostic Techniques (Regulation and Prevention of Misuse) Act, 1994An Act to provide for the regulation of the use of pre-natal diagnostic techniques for the purpose of detecting genetic or metabolic disorders or chromosomal abnormalities or certain congenital malformations or sex linked disorders and for the prevention of the misuse of such techniques for the purpose of pre-natal sex determination leading to female foeticide; and, for matters connected therewith or incidental thereto. read more... |
Central Act
Act No. No.3 OF 1986 of 1985 4 sections Agricultural and Processed Food Products Export Cess Act, 1985 |
Central Act
Act No. of 1960 9 sections Preference Shares (Regulation of Dividends) Act, 1960An Act to regulate dividends on preference shares of certain companies Comment: This Act seeks to regulate dividends on preference shares of certain companies as specified. read more... |
Central Act
Act no. 14 of 1981 57 sections Air (Prevention and Control of Pollution) Act, 1981 |
Central Act
No.34 OF 1965 23 sections Press Council Act, 1965An Act to establish a Press Council for the purpose of preserving the freedom of the Press and of maintaining and improving the standards of Newspapers in India. read more... |
Central Act
Act No. of 1978 27 sections Press Council Act, 1978 |
Central Act
Act No. 25 of 1867 45 sections Press and Registration of Books Act, 1867 |
Central Act
NO.LXI OF 1951 4 sections All India Services Act, 1951An Act to regulate the recruitment, and the conditions of service of persons appointed, to the all-India Services common to the Union and the States. read more... |
Central Act
Act No. of 1980 17 sections Prevention of Black Marketing and Maintenance of Supplies of Essential Commodities Act, 1980An Act to provide for detention in certain cases for the purpose of prevention of black marketing and maintenance of supplies of commodities essential to the community and for matters connected therewith. read more... |
Central Act
Act No.25 OF 1956 29 sections All-India Institute of Medical Science Act, 1956An Act to provide for the establishment of an All-India Institute of Medical Sciences. read more... |
Central Act
Act No. 49 of 1988 31 sections Prevention of Corruption Act, 1988An Act to consolidate and amend the law relating to the prevention of corruption and for matters connected therewith. read more... |
Central Act
No.19 OF 1975 3 sections All-India Services Regulations (Indemnity) Act, 1975An Act to grant indemnity in respect of the failure to lay before Parliament certain regulations made under the All-India Services Act, 1951, and for certain other matters connected therewith. read more... |
Central Act
NO. 59 OF 1960 41 sections Prevention of Cruelty to Animals Act, 1960An Act to prevent the infliction of unnecessary pain or suffering on animals and for that purpose to amend the law relating to the prevention of cruelty to animals. read more... |
Central Act
No.24 of 1958 39 sections Ancient Monuments and Archaeological Sites and Remains Act, 1958An act to provide for the preservation of ancient and historical monuments and archaeological site and remains of national importance, for the regulation of archaeological excavations and for the protection of sculptures, carvings and other like objects. read more... |
Central Act
Act No. 37 of 1954 31 sections Prevention of Food Adulteration Act, 1954 |
Central Act
Act No. 69 of 1971 3 sections Prevention of Insults to National Honor Act, 1971An act to prevent Insults to National Honor . read more... |
Central Act
Act No. 65 of 1982 17 sections Anti-Hijacking Act, 1982An Act to give effect to the Convention for Suppression of Unlawful Seizure of Aircraft and for matters connected therewith Comment: This Act was enacted to give effect to the Convention for Suppression of Unlawful Seizure of Aircraft. read more... |
Central Act
Act no. 52 of 1961 39 sections Apprentices Act, 1961 |
Central Act
ACT NO. 15 OF 2002 64 sections Prevention of Terrorism Act, 2002An Act to make provisions for the prevention of, and for dealing with, terrorist activities and for matters connected therewith. read more... |
Central Act
Act No.6 of 1937 11 sections Arbitration (Protocol and Convention Act), 1937An Act to make certain further provisions respecting the law of arbitration in (the words the Provinces of were omitted by the A. read more... |
Central Act
Act No. 3 of 1900 26 sections Prisoners Act, 1900An Act to consolidate the law relating to Prisoners confined by order of a Court. read more... |