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Central Act (NIC)
Act No. 15 of 1992 82 sections 04 April 1992 Securities and Exchange Board of India Act, 1992An Act to provide for the establishment of a Board to protect the interests of investors in securities and to promote the development of, and to regulate, the securities market and for matters connected therewith or incidental thereto. read more... Ministry of Finance |
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Central Act (NIC)
Act No. 16 of 1992 3 sections 04 April 1992 Cess and Other Taxes on Minerals (Validation) Act, 1992An Act to validate the imposition and collection of cesses and certain other taxes on minerals under certain State laws. read more... Ministry of Mines |
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Central Act (NIC)
Act No. 12 of 1992 4 sections 31 March 1992 Destructive Insects and Pests (Amendment and Validation) Act, 1992An Act further to amend the Destructive Insects and Pests Act, 1914. read more... Ministry of Agriculture and Farmers Welfare |
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Central Act (NIC)
Act No. 01 of 1992 59 sections 02 January 1992 Government of National Capital Territory Act, 1991 (1 of 1992)Ministry of Law and Justice |
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Central Act (NIC)
Act No. 01 of 1992 59 sections 02 January 1992 Government of National Capital Territory of Delhi Act, 1991An Act to supplement the provisions of the Constitution relating to the Legislative Assembly and a Council of Ministers for the National Capital Territory of Delhi and for matters connected therewith or incidental thereto. read more... Ministry of Home Affairs |
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Central Act (NIC)
Act No. 42 of 1991 8 sections 18 September 1991 Places of Worship (Special Provisions) Act, 1991An Act to prohibit conversion of any place of worship and to provide for the maintenance of the religious character of any place of worship as it existed on the 15th day of August, 1947, and for matters connected therewith or incidental thereto. read more... Ministry of Home Affairs |
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Central Act (NIC)
Act No. 41 of 1991 7 sections 18 September 1991 Remittances of Foreign Exchange and Investment in Foreign Exchange Bonds (Immunities and Exemptions) Act, 1991An Act to provide for certain immunities to persons receiving remittances in foregin exchange and to persons owning the Foreign Exchange Bonds and for certain exemptions from direct taxes in relation to such remittances and bonds and for matters connected therewith or incidental thereto. read more... Ministry of Finance |
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Central Act (NIC)
Act No. 11 of 1991 10 sections 25 January 1991 Election Commission (Conditions of Service of Election Commissioners and Transaction of Business) Act, 1991An Act to determine the conditions of service of the Chief Election Commissioner and other Election Commissioners and to provide for the procedure for transaction of business by the Election Commission and for matters connected therewith or incidental thereto. read more... Ministry of Law and Justice |
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Central Act (NIC)
Act No. 06 of 1991 24 sections 22 January 1991 Public Liability Insurance Act, 1991An Act to provide for public liability insurance for the purpose of providing immediate relief to the persons affected by accident occurring while handling any hazardous substance and for matters connected therewith or incidental thereto. read more... Ministry of Environment, Forest and Climate Change |
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Central Act (NIC)
Act No. 25 of 1990 37 sections 12 September 1990 Prasar Bharati (Broadcasting Corporation of India) Act, 1990An Act to provide for the establishment of a Broadcasting Corporation for India, to be known as Prasar Bharati, to define its composition, functions and powers and to provide for matters connected therewith or incidental thereto. read more... Ministry of Information and Broadcasting |
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Central Act (NIC)
Act No. 21 of 1990 8 sections 10 September 1990 Armed Forces (Jammu and Kashmir) Special Powers Act, 1990An Act to enable certain special powers to be conferred upon members of the armed forces in the disturbed areas in the State of Jammu and Kashmir. read more... Ministry of Home Affairs |
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Central Act (NIC)
Act No. 20 of 1990 17 sections 30 August 1990 National Commission for Women Act, 1990An Act to constitute a National Commission for Women and to provide for matters connected therewith or incidental thereto. read more... Ministry of Women and Child Development |
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Central Act (NIC)
Act No. 39 of 1989 69 sections 25 October 1989 Small Industries Development Bank of India Act, 1989An Act to establish the Small Industries Development Bank of India as the principal financial institution for the promotion, financing and development of industry in the small-scale sector and to co-ordinate the functions of the institutions engaged in the promotion, financing or developing industry in the small-scale sector and for matters connected therewith or incidental thereto. read more... Ministry of Finance |
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Central Act (NIC)
Act No. 35 of 1989 48 sections 20 October 1989 Nagaland University Act, 1989An Act to establish and incorporate a teaching and affiliating University in the State of Nagaland and to provide for matters connected therewith or incidental thereto. read more... Ministry of Human Resource Development |
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Central Act (NIC)
Act No. 33 of 1989 25 sections 11 September 1989 Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989An Act to prevent the commission of offences of atrocities against the members of the Scheduled Castes and the Scheduled Tribes, to provide for Special Courts and the Exclusive Special Courts for the trial of such offences and for the relief and rehabilitation of the victims of such offences and for matters connected therewith or incidental thereto. read more... Ministry of Social Justice and Empowerment |
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Central Act (NIC)
Act No. 24 of 1989 233 sections 03 June 1989 Railways Act, 1989An Act to consolidate and amend the law relating to Railways. read more... Ministry of Railways |
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Central Act (NIC)
Act No. 23 of 1989 45 sections 23 May 1989 Assam University Act, 1989An Act to establish and incorporate a teaching and affiliating University in the State of Assam and to provide for matters connected therewith or incidental thereto. read more... Ministry of Human Resource Development |
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Central Act (NIC)
Act No. 68 of 1988 37 sections 16 December 1988 National Highways Authority of India Act, 1988An Act to provide for the constitution of an Authority for the development, maintenance and management of national highways and for matters connected therewith or incidental thereto. read more... Ministry of Road Transport and Highways |
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Central Act (NIC)
Act No. 59 of 1988 222 sections 14 October 1988 Motor Vehicles Act, 1988An Act to consolidate and amend the law relating to motor vehicles. read more... Ministry of Road Transport and Highways |
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Central Act (NIC)
Act No. 58 of 1988 41 sections 08 October 1988 Jamia Millia Islamia Act, 1988An Act to establish and incorporate a teaching University in the Union territory of Delhi and to provide for matters connected therewith or incidental thereto. read more... Ministry of Human Resource Development |
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Central Act (NIC)
Act No. 54 of 1988 34 sections 29 September 1988 Auroville Foundation Act, 1988An Act to provide for the acquisition and transfer of the undertakings of Auroville and to vest such undertakings in a foundation established for the purpose with a view to making long-term arrangements for the better management and further development of Auroville in accordance with its original charter and for matters connected therewith or incidental thereto. read more... Ministry of Human Resource Development |
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Central Act (NIC)
Act No. 46 of 1988 16 sections 06 September 1988 Prevention of Illicit Traffic in Narcotic Drugs and Psychotropic Substances Act, 1988An Act to provide for detention in certain cases for the purpose of preventing illicit traffic in narcotic drugs and psychotropic substances and for matters connected therewith. read more... Ministry of Finance |
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Central Act (NIC)
Act No. 45 of 1988 9 sections 05 September 1988 Prohibition of Benami Property Transactions Act, 1988An Act to prohibit benami transactions and the right to recover property held benami and for matters connected therewith or incidental thereto. read more... Ministry of Finance |
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Central Act (NIC)
Act No. 45 of 1988 72 sections 05 September 1988 The Prohibition of Benami Property Transactions Act, 1988An Act to prohibit benami transactions and the right to recover property held benami and for matters connected therewith or incidental thereto. read more... Ministry of Finance |
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Central Act (NIC)
Act No. 44 of 1988 4 sections 03 September 1988 Bharat Petroleum Corporation Limited (Determination of Conditions of Service of Employees ) Act, 1988An Act to empower the Central Government to determine the conditions of service of the officers and employees of Bharat Petroleum Corporation Limited and for matters connected therewith. read more... Ministry of Petroleum and Natural Gas |
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Central Act (NIC)
Act No. 41 of 1988 10 sections 01 September 1988 Religious Institutions (Prevention of Misuse) Act, 1988An Act to prevent the misuse of religious institutions for political and other purposes. read more... Ministry of Home Affairs |
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Central Act (NIC)
Act No. 22 of 1988 5 sections 08 April 1988 Tamil Nadu Agricultural Service Co-operative Societies (Appointment of Special Officers) Amendment Act, 1988An Act further to amend the Tamil Nadu Agricultural Service Co-operative Societies (Appointment of Special Officers) Act, 1986. read more... Ministry of Agriculture and Farmers Welfare |
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Central Act (NIC)
Act No. 02 of 1988 4 sections 03 January 1988 Chandigarh (Delegation of Powers) Act, 1987An Act to provide for the delegation of powers vested in the Administrator of the Union territory of Chandigarh. read more... Ministry of Home Affairs |
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Central Act (NIC)
Act No. 52 of 1987 25 sections 23 December 1987 All India Council for Technical Education Act, 1987An Act to provide for the establishment of an All India Council for Technical Education with a view to the proper planning and co-ordinated development of the technical education system throughout the country, the promotion of qualitative improvement of such education in relation to planned quantitative growth and the regulation and proper maintenance of norms and standards in the technical education system and for matters connected therewith. read more... Ministry of Human Resource Development |
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Central Act (NIC)
Act No. 39 of 1987 40 sections 11 October 1987 Legal Services Authorities Act, 1987An Act to constitute legal services authorities to provide free and competent legal services to the weaker sections of the society to ensure that opportunities for securing justice are not denied to any citizen by reason of economic or other disabilities, and to organise Lok Adalats to secure that the operation of the legal system promotes justice on a basis of equal opportunity. read more... Ministry of Law and Justice |