Central Act (NIC)
Act No. 45 of 1994 5 sections 22 July 1994 Punjab Municipal Corporation Law (Extension to Chandigarh) Act, 1994An Act to provide for the extension of the Punjab Municipal Corporation Act, 1976 to the Union territory of Chandigarh. read more... Ministry of Housing and Urban Affairs |
Central Act (NIC)
Act No. 42 of 1994 31 sections 08 July 1994 Transplantation of Human Organs and Tissues Act, 1994An Act to provide for the regulation of removal, storage and transplantation of human organs and tissues for therapeutic purposes and for the prevention of commercial dealings in human organs and tissues and for matters connected therewith or incidental thereto. read more... Ministry of Health and Family Welfare |
Central Act (NIC)
Act No. 27 of 1994 3 sections 23 April 1994 Punjab Gram Panchayat, Samities and Zilla Parishad (Chandigarh Repeal) Act, 1994An Act to repeal the Punjab Gram Panchayat Act, 1952 and the Punjab Panchayat Samities and Zilla Parishads Act, 1961 as in force in the Union territory of Chandigrah. read more... Ministry of Panchayati Raj |
Central Act (NIC)
Act No. 26 of 1994 109 sections 23 April 1994 Manipur Panchayati Raj Act, 1994An Act to provide for the constitution and organisation of Panchayats as units of local self-Government in the rural areas of Manipur and for matters connected therewith and incidental thereto. read more... Ministry of Panchayati Raj |
Central Act (NIC)
Act No. 13 of 1994 12 sections 21 March 1994 Air Corporations (Transfer of Undertakings and Repeal) Act, 1994An Act to provide for the transfer and vesting of the undertakings of Indian Airlines and Air India respectively to and in the companies formed and registered as Indian Airlines Limited and Air India Limited and for matters connected therewith or incidental thereto and also to repeal the Air Corporations Act, 1953. read more... Ministry of Civil Aviation |
Central Act (NIC)
Act No. 10 of 1994 45 sections 08 January 1994 Protection of Human Rights Act, 1993An Act to provide for the constitution of a National Human Rights Commission, State Human Rights Commissions in States and Human Rights Courts for better protection of human rights and for matters connected therewith or incidental thereto. read more... Ministry of Home Affairs |
Central Act (NIC)
Act No. 06 of 1994 35 sections 04 January 1994 Kalakshetra Foundation Act, 1993An Act to declare Kalakshetra of Madras to be an institution of national importance to provide for the establishment and incorporation of a Foundation for its administration, to make provisions for further development of Kalakshetra in accordance with the aims and objects for which Kalakshetra was founded and for matters connected therewith or incidental thereto. read more... Ministry of Culture |
Central Act (NIC)
Act No. 73 of 1993 35 sections 29 December 1993 National Council for Teacher Education Act, 1993An Act to provide for the establishment of a National Council for Teacher Education with a view to achieving planned and co-ordinated development of the teacher education system throughout the country, the regulation and proper maintenance of norms and standards in the teacher education system including qualifications of school teachers and for matters connected therewith. read more... Ministry of Human Resource Development |
Central Act (NIC)
Act No. 69 of 1993 18 sections 21 December 1993 Public Records Act, 1993An Act to regulate the management, administration and preservation of public records of the Central Government, Union territory Administrations, public sector undertakings, statutory bodies and corporations, commissions and committees constituted by the Central Government or a Union territory Administration and matters connected therewith or incidental thereto. read more... Ministry of Culture |
Central Act (NIC)
Act No. 64 of 1993 15 sections 04 September 1993 National Commission for Safai Karamcharis Act, 1993An Act to constitute a National Commission for Safai Karamcharis and to provide for matters connected therewith or incidental thereto. read more... Ministry of Social Justice and Empowerment |
Central Act (NIC)
Act No. 65 of 1993 12 sections 04 September 1993 Oil and Natural Gas Commission (Transfer of Undertaking and Repeal) Act, 1993An Act to provide for the transfer and vesting of the undertaking of the Oil and Natural Gas Commission to and in the Oil and Natural Gas Corporation Limited, a company incorporated under the Companies Act, 1956, and for matters connected therewith or incidental thereto and also to repeal the Oil and Natural Gas Commission Act, 1959. read more... Ministry of Petroleum and Natural Gas |
Central Act (NIC)
Act No. 51 of 1993 45 sections 27 August 1993 Recovery of Debts Due to Banks and Financial Institutions Act, 1993An Act to provide for the establishment of Tribunals for expeditious adjudication and recovery of debts due to banks and financial institutions and for matters connected therewith or incidental thereto. read more... Ministry of Finance |
Central Act (NIC)
Act No. 51 of 1993 43 sections 27 August 1993 The Recovery of Debts Due to Banks and Financial Institutions Act, 1993An Act to provide for the establishment of Tribunals for expeditious adjudication and recovery of debts due to banks and financial institutions and for matters connected therewith or incidental thereto. read more... Ministry of Law and Justice |
Central Act (NIC)
Act No. 49 of 1993 4 sections 27 August 1993 Betwa River Board (Amendment) Act, 1993An Act further to amend the Betwa River Board Act, 1976. read more... Ministry of Water Resources, River Development and Ganga Rejuvenation |
Central Act (NIC)
Act No. 46 of 1993 24 sections 05 June 1993 Employment of Manual Scavengers and Construction of Dry Latrines (Prohibition) Act, 1993An Act to provide for the prohibition of employment of manual scavengers as well as construction or continuance of dry latrines and for the regulation of construction and maintenance of water-seal latrines and for matters connected therewith or incidental thereto. read more... Ministry of Housing and Urban Affairs |
Central Act (NIC)
Act No. 45 of 1993 44 sections 01 June 1993 Tezpur University Act, 1993An Act to establish and incorporate a teaching and residential University in the State of Assam at Tezpur and to provide for matters connected therewith or incidental thereto. read more... Ministry of Human Resource Development |
Central Act (NIC)
Act No. 44 of 1993 5 sections 27 May 1993 Central Laws (Extension to Arunachal Pradesh) Act, 1993An Act to provide for the extension of certain Central laws to the State of Arunachal Pradesh. read more... Ministry of Law and Justice |
Central Act (NIC)
Act No. 41 of 1993 10 sections 22 May 1993 Beedi and Cigar Workers (Conditions of Employment) Amendment Act, 1993An Act to amend the Beedi and Cigar Workers (Conditions of Employment) Act, 1966. read more... Ministry of Labour and Employment |
Central Act (NIC)
Act No. 36 of 1993 8 sections 26 April 1993 SAARC Convention (Suppression of Terrorism) Act, 1993An Act to give effect to the South Asian Association for Regional Cooperation Convention on Suppression of Terrorism and for matters connected therewith or incidental thereto. read more... Ministry of External Affairs |
Central Act (NIC)
Act No. 33 of 1993 13 sections 03 April 1993 Acquisition of Certain Area at Ayodhya Act, 1993An Act to provide for the acquisition of certain area at Ayodhya and for matters connected therewith or incidental thereto. read more... Ministry of Home Affairs |
Central Act (NIC)
Act No. 23 of 1993 12 sections 02 April 1993 Industrial Finance Corporation (Transfer of Undertaking and Repeal) Act, 1993An Act to provide for the transfer and vesting of the undertaking of the Industrial Finance Corporation of India to and in the Company to be formed and registered as a Company under the Companies Act, 1956, and for matters connected therewith or incidental thereto and also to repeal the Industrial Finance Corporation Act, 1948. read more... Ministry of Finance |
Central Act (NIC)
Act No. 25 of 1993 6 sections 02 April 1993 Gold Bonds (Immunities and Exemptions) Act, 1993An Act to provide for certain immunities to the subscribers of the Gold Bonds and for certain exemptions from direct taxes in relation to such Bonds and for matters connected therewith or incidental thereto. read more... Ministry of Finance |
Central Act (NIC)
Act No. 28 of 1993 33 sections 02 April 1993 Multimodal Transportation of Goods Act, 1993An Act to provide for the regulation of the multimodal transportation of goods, from any place in India to a place outside India, on the basis of a multimodal transport contract and for matters connected therewith or incidental thereto. read more... Ministry of Shipping |
Central Act (NIC)
Act No. 41 of 1992 26 sections 29 December 1992 Infant Milk Substitutes, Feeding Bottles and Infant Foods (Regulation of Production, Supply and Distribution) Act, 1992An Act to provide for the regulation of production, supply and distribution of infant milk substitutes, feeding bottles and infant foods with a view to the protection and promotion of breast-feeding and ensuring the proper use of infant foods and for matters connected therewith or incidental thereto. read more... Ministry of Women and Child Development |
Central Act (NIC)
Act No. 40 of 1992 43 sections 26 December 1992 Central Agricultural University Act, 1992An Act to provide for the establishment and incorporation of a University for the North-Eastern region for the development of agriculture and for the furtherance of the advancement of learning and prosecution of research in agriculture and allied sciences in that region. read more... Ministry of Agriculture and Farmers Welfare |
Central Act (NIC)
Act No. 34 of 1992 30 sections 01 September 1992 Rehabilitation Council of India Act, 1992An Act to provide for the constitution of the Rehabilitation Council of India for regulating and monitoring the training of rehabilitation professionals and personnel, promoting research in rehabilitation and special education, the maintenance of a Central Rehabilitation Register and for matters connected therewith or incidental thereto. read more... Ministry of Social Justice and Empowerment |
Central Act (NIC)
Act No. 35 of 1992 157 sections 01 September 1992 Indo-Tibetan Border Police Force Act, 1992An Act to provide for the constitution and regulation of an armed force of the Union for ensuring the security of the borders of India and for matters connected therewith. read more... Ministry of Home Affairs |
Central Act (NIC)
Act No. 27 of 1992 19 sections 18 August 1992 Special Court (Trial of Offences Relating to Transactions in Securities) Act, 1992An Act to provide for the establishment of a Special Court for the trial of offences relating to transactions in securities and for matters connected therewith or incidental thereto. read more... Ministry of Finance |
Central Act (NIC)
Act No. 22 of 1992 28 sections 07 August 1992 Foreign Trade (Development and Regulation) Act, 1992An Act to provide for the development and regulation of foreign trade by facilitating imports into, and augmenting exports from, India and for matters connected therewith or incidental thereto. read more... Ministry of Finance |
Central Act (NIC)
Act No. 19 of 1992 16 sections 17 May 1992 National Commission for Minorities Act, 1992An Act to constitute a National Commission for Minorities and to provide for matters connected therewith or incidental thereto. read more... Ministry of Minority Affairs |