Central Act
Act No. 15 of 1908 82 sections Indian Ports Act, 1908An Act to consolidate the Enactments relating to Ports and Port-charges. read more... |
Central Act
Act No. 6 of 1898 83 sections Indian Post Office Act, 1898An Act to consolidate and amend the Law relating to the Post Office in India. read more... |
Central Act
Act No. of 1899 85 sections Indian Stamp Act, 1899 |
Central Act
Act No. of 1885 43 sections Indian Telegraph Act, 1885 |
Central Act
Act No. of 1882 97 sections Indian Trusts Act, 1882 |
Central Act
Act No. of 1933 11 sections Indian Wireless Telegraphy Act, 1933 |
Central Act
Act No. of 1951 58 sections Industrial (Development and Regulations) Act, 1951 |
Central Act
Act no. 54 of 1949 7 sections Industrial Disputes (Banking and Insurance Company) Act, 1949 |
Central Act
Act No. Act no. 54 of 1949 of 1955 6 sections Industrial Disputes (Banking and Insurance Company) Decision Act, 1955 |
Central Act
Act No. of 1947 85 sections Industrial Disputes Act, 1947 |
Central Act
Act No. of 1946 24 sections Industrial Employment (Standing Orders) Act, 1946 |
Central Act
ACT NO. 15 OF 1948 61 sections Industrial Finance Corporation Act, 1948 |
Central Act
Act No. of 1978 6 sections Interest Act, 1978An Act to consolidate and amend the law relating to the allowance of interest in certain cases. read more... |
Central Act
Act No. of 1993 11 sections Interest on Delayed Payments to Small Scale and Ancillary Industrial Undertakings Act, 1993An Act to provide for and regulate the payment of interest on delayed Payments to small scale and ancillary industrial undertakings and for matters connected therewith or incidental thereto. read more... |
Central Act
No.51 OF 1968 7 sections Judges (Inquiry) Act, 1968An Act to regulate the procedure for the investigation and proof of the misbehavior or incapacity of a Judge of the Supreme Court or of a High Court and for the presentation of an address by Parliament to the President and for matters connected therewith. read more... |
Central Act
NO.59 OF 1985 4 sections Judges (Protection) Act, 1985 |
Central Act
Act No. of 2000 72 sections Juvenile Justice (Care and Protection of Children) Act, 2000An Act to consolidate and amend the law relating to juveniles in conflict with law and children in need of care and protection, by providing for proper care, protection and treatment by catering to their development needs, and by adopting a child-friendly approach in the adjudication and disposition of matters in the best interest of children and for their ultimate rehabilitation and for matters connected therewith or incidental thereto. read more... |
Central Act
ACT NO. 61 OF 1956 29 sections Khadi and Village Industries Commission Act, 1956An Act to provide for the establishment of a Commission for the development of Khadi and Village Industries and for matters connected there with. read more... |
Central Act
ACT NO.1 OF 1894 56 sections Land Acquisition Act, 1894An Act to amend the law for the acquisition of land for public purposes and for Companies. read more... |
Central Act
ACT No.19 OF 1883 11 sections Land Improvement Loans Act, 1883An Act to consolidate and amend the law relating to loans of money by the Government for agricultural improvements. read more... |
Central Act
Act No.31 of 1956 50 sections Life Insurance Corporation Act, 1956 |
Central Act
Act no. 36 of 1963 45 sections Limitation Act, 1963 |
Central Act
Act No. 18 of 2000 60 sections Maharashtra Rent Control Act, 1999An Act to unify, consolidate and amend the law relating to the control of rent and repairs of certain premises and of eviction and for encouraging the construction of new houses by assuring a fair return on the investment by landlords and to provide for the matters connected with the purposes aforesaid. read more... |
Central Act
Act No. 11 of 1963 92 sections Marine Insurance Act, 1963An Act to codify the law relating to marine insurance. read more... |
Central Act
Act No. 3 of 1874 10 sections Married Womens Property Act, 1874An Act to explain and amend the law relating to certain married women, and for other purposes. read more... |
Central Act
Act No. of 1961 64 sections Maternity Benefit Act, 1961 |
Central Act
Act No. 34 of 1971 8 sections Medical Termination of Pregnancy Act, 1971 |
Central Act
Act No. of 1948 39 sections Minimum Wages Act, 1948 |
Central Act
Act No. of 1969 75 sections Monopolies and Restrictive Trade Practices Act, 1969An Act to provide that operation of the economic system does not result in the concentration of economic power to the common detriment, for the control of monopolies, for the prohibition of monopolistic and restrictive trade practices and for matters connected therewith or incidental thereto. read more... |
Central Act
Act No. of 1984 110 sections Multi-State Cooperative Societies Act, 1984 |