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Central Act (NIC)
Act No. 16 of 1992 3 sections 04 April 1992 Cess and Other Taxes on Minerals (Validation) Act, 1992An Act to validate the imposition and collection of cesses and certain other taxes on minerals under certain State laws. read more... Ministry of Mines |
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Central Act (NIC)
Act No. 45 of 2003 30 sections 11 September 2003 Central Vigilance Commission Act, 2003An Act to provide for the constitution of a Central Vigilance Commission to inquire or cause inquiries to be conducted into offences alleged to have been committed under the Prevention of Corruption Act, 1988 by certain categories of public servants of the Central Government, corporations established by or under any Central Act, Government companies, societies and local authorities owned or controlled by the Central Government and for matters connected therewith or incidental thereto. read more... Ministry of Personnel, Public Grievances and Pensions |
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Central Act (NIC)
Act No. 25 of 2009 49 sections 20 March 2009 Central Universities Act, 2009An Act to establish and incorporate universities for teaching and research in the various States and to provide for matters connected therewith or incidental thereto. read more... Ministry of Human Resource Development |
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Central Act (NIC)
Act No. 54 of 2000 15 sections 27 December 2000 Central Road Fund Act, 2000An Act to give statutory status to the existing Central Road Fund governed by the Resolution of Parliament passed in 1988, for development and maintenance of national highways and improvement of safety at railway crossings, and for these purposes to levy and collect by way of cess, a duty of excise and duty of customs on motor spirit commonly known as petrol, high speed diesel oil and for other matters connected therewith. read more... Ministry of Road Transport and Highways |
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Central Act
Act No. of 1949 20 sections Central Reserve Police Force Act, 1949 |
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Central Act
ACT No.20 OF 1875 12 sections Central Provinces Laws Act, 1875An Act to declare and amend the law in force in the Central Provinces. read more... |
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Central Act (NIC)
Act No. 44 of 1993 5 sections 27 May 1993 Central Laws (Extension to Arunachal Pradesh) Act, 1993An Act to provide for the extension of certain Central laws to the State of Arunachal Pradesh. read more... Ministry of Law and Justice |
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Central Act (NIC)
Act No. 40 of 1999 10 sections 29 December 1999 Central Industrial Security Force (Amendment and Validation) Act, 1999An Act further to amend the Central Industrial Security Force Act, 1968, and to validate certain revision petitions disposed of under the rules made under the said Act. read more... Ministry of Home Affairs |
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Central Act (NIC)
Act No. 12 of 2017 174 sections 12 April 2017 Central Goods and Services Tax Act, 2017An Act to make a provision for levy and collection of tax on intra-State supply of goods or services or both by the Central Government and for matters connected therewith or incidental thereto. read more... Ministry of Finance |
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Central Act (NIC)
Act No. 26 of 2017 3 sections 23 August 2017 Central Goods and Services Tax (Extension to Jammu and Kashmir) Act, 2017An Act to provide for the extension of the Central Goods and Services Tax Act, 2017 to the State of Jammu and Kashmir. read more... Ministry of Finance |
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Central Act
Act No.1 of 1944 103 sections Central Excise Act, 1944 |
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Central Act (NIC)
Act No. 05 of 2007 7 sections 03 January 2007 Central Educational Institutions (Reservation in Admission) Act, 2006An Act to provide for the reservation in admission of the students belonging to the Scheduled Castes, the Scheduled Tribes and the Other Backward Classes of citizens, to certain Central Educational Institutions established, maintained or aided by the Central Government, and for matters connected therewith or incidental thereto. read more... Ministry of Human Resource Development |
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Central Act
NO.37 OF 1971 2 sections Central Board of Direct Taxes (Validation of Proceedings) Act, 1971An Act to provide for validation of certain proceedings in relation to direct taxes and for matters connected therewith. read more... |
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Central Act (NIC)
Act No. 40 of 1992 43 sections 26 December 1992 Central Agricultural University Act, 1992An Act to provide for the establishment and incorporation of a University for the North-Eastern region for the development of agriculture and for the furtherance of the advancement of learning and prosecution of research in agriculture and allied sciences in that region. read more... Ministry of Agriculture and Farmers Welfare |
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Central Act
ACT No.37 of 1948 18 sections Census Act, 1948An Act to provide for certain matters in connection with the taking of census. read more... |
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Central Act
Act No. 1 of 1871 30 sections Cattle - Tresspass Act, 1871An Act to consolidate and amend the law relating to Trespasses by Cattle. read more... |
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Central Act
ACT NO.3 OF 1865 9 sections Carriers Act, 1865 |
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Central Act (NIC)
Act No. 41 of 2007 22 sections 29 September 2007 Carriage by Road Act, 2007An Act to provide for the regulation of common carriers, limiting their liability and declaration of value of goods delivered to them to determine their liability for loss of, or damage to, such goods occasioned by the negligence or criminal acts of themselves, their servants or agents and for matters connected therewith or incidental thereto. read more... Ministry of Road Transport and Highways |
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Central Act
ACT No.2 OF 1924 98 sections Cantonments Act, 1924An Act to consolidate and amend law relating to the administration of cantonments. read more... |
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Central Act
Act No. of 1957 4 sections Cantonments (Extension of Rent Control Laws) Act, 1957An Act to provide for the extension to cantonments of laws relating to the control of rent and regulation of house accommodation. read more... |
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Central Act (NIC)
Act No. 07 of 1995 26 sections 25 March 1995 Cable Television Networks (Regulation) Act, 1995An Act to regulate the operation of cable television networks in the country and for matters connected therewith or incidental thereto. read more... Ministry of Information and Broadcasting |
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Central Act
Act No. of 1947 25 sections Business Profits Act, 1947 |
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Central Act (NIC)
Act No. 11 of 2016 43 sections 21 March 2016 Bureau of Indian Standards Act, 2016An Act to provide for the establishment of a national standards body for the harmonious development of the activities of standardisation, conformity assessment and quality assurance of goods, articles, processes, systems and services and for matters connected therewith or incidental thereto. read more... Ministry of Consumer Affairs, Food and Public Distribution |
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Central Act
No.63 OF 1986 42 sections Bureau of Indian Standard Act, 1986An Act to provide for the establishment of a Bureau for the harmonious development of the activities of standardisation, marking and quality certification of goods and for matters connected therewith or incidental thereto. read more... |
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Central Act (NIC)
Act No. 28 of 1996 15 sections 19 August 1996 Building and Other Construction Workers Welfare Cess Act, 1996An Act to provide for the levy and collection of a cess on the cost of construction incurred by employers with a view to augmenting the resources of the Building and Other Construction Workers Welfare Boards constituted under the Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Act, 1996. read more... Ministry of Labour and Employment |
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Central Act (NIC)
Act No. 27 of 1996 64 sections 19 August 1996 Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Act, 1996An Act to regulate the employment and conditions of service of building and other construction workers and to provide for their safety, health and welfare measures and for other matters connected therewith or incidental thereto. read more... Ministry of Labour and Employment |
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Central Act
Act no. 19 of 1976 27 sections Bonded Labor System (Abolition) Act, 1976 |
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Central Act (NIC)
Act No. 22 of 2015 88 sections 26 May 2015 Black Money (Undisclosed Foreign Income and Assets) and Imposition of Tax Act, 2015An Act to make provisions to deal with the problem of the Black money that is undisclosed foreign income and assets, the procedure for dealing with such income and assets and to provide for imposition of tax on any undisclosed foreign income and asset held outside India and for matters connected therewith or incidental thereto. read more... Ministry of Finance |
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Central Act
Act No. 6 of 1886 34 sections Birth Deaths and Marriages Registration Act, 1886An Act to provide for the voluntary registration of certain births and deaths, for the establishment of General Registry Offices for keeping registers of certain births, deaths and marriages, and for certain other purposes. read more... |
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Central Act (NIC)
Act No. 18 of 2003 66 sections 05 February 2003 Biological Diversity Act, 2002An Act to provide for conservation of biological diversity, sustainable use of its components and fair and equitable sharing of the benefits arising out of the use of biological resources, knowledge and for matters connected therewith or incidental thereto. read more... Ministry of Environment, Forest and Climate Change |