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Central Act
Act No. No. 22 of 2005 15 sections Right to Information Act, 2005 |
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Central Act (NIC)
Act No. 49 of 2016 102 sections 27 December 2016 Rights of Persons with Disabilities Act, 2016An Act to give effect to the United Nations Convention on the Rights of Persons with Disabilities and for matters connected therewith or incidental thereto. read more... Ministry of Social Justice and Empowerment |
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Central Act
ACT NO. 64 OF 1950 50 sections Road Transport Corporations Act, 1950An Act to provide for the incorporation and regulation of Road Transport Corporations. read more... |
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Central Act (NIC)
Act No. 36 of 1993 8 sections 26 April 1993 SAARC Convention (Suppression of Terrorism) Act, 1993An Act to give effect to the South Asian Association for Regional Cooperation Convention on Suppression of Terrorism and for matters connected therewith or incidental thereto. read more... Ministry of External Affairs |
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Central Act
Act No. of 1930 67 sections Sale of Goods Act, 1930 |
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Central Act (NIC)
Act No. 53 of 2007 156 sections 20 December 2007 Sashastra Seema Bal Act, 2007An Act to provide for the constitution and regulation of an armed force of the Union for ensuring the security of the borders of India and for matters connected therewith. read more... Ministry of Home Affairs |
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Central Act
Act No. 33 of 1989 40 sections Scheduled Castes and Scheduled Tribes (Prevention of Atrocities) Act, 1989An Act to prevent the commission of offences of atrocities against the members of the Scheduled Castes and the Scheduled Tribes, to provide for Special Courts for the trial of such offences and for the relief and rehabilitation of the victims of the such offences and for matters connected therewith or incidental thereto. read more... |
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Central Act (NIC)
Act No. 33 of 1989 25 sections 11 September 1989 Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989An Act to prevent the commission of offences of atrocities against the members of the Scheduled Castes and the Scheduled Tribes, to provide for Special Courts and the Exclusive Special Courts for the trial of such offences and for the relief and rehabilitation of the victims of such offences and for matters connected therewith or incidental thereto. read more... Ministry of Social Justice and Empowerment |
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Central Act (NIC)
Act No. 02 of 2007 14 sections 29 December 2006 Scheduled Tribes and Other Traditional Forest Dwellers (Recognition of Forest Rights) Act, 2006An Act to recognise and vest the forest rights and occupation in forest land in forest dwelling Scheduled Tribes and other traditional forest dwellers who have been residing in such forests for generations but whose rights could not be recorded; to provide for a framework for recording the forest rights so vested and the nature of evidence required for such recognition and vesting in respect of forest land. read more... Ministry of Tribal Affairs |
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Central Act (NIC)
Act No. 37 of 2014 42 sections 18 December 2014 School of Planning and Architecture Act, 2014An Act to establish and declare Schools of Planning and Architecture as Institutions of national importance in order to promote education and research in architectural studies including planning of human settlements. read more... Ministry of Human Resource Development |
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Central Act (NIC)
Act No. 09 of 2009 22 sections 17 January 2009 Science and Engineering Research Board Act, 2008An Act to provide for the constitution of a Board for promoting basic research in Science and Engineering and to provide financial assistance to persons engaged in such research, academic institutions, research and development laboratories, industrial concerns and other agencies for such research and for matters connected therewith or incidental thereto. read more... Ministry of Science and Technology |
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Central Act
Act No. of 1999 23 sections SEBI (Employee Stock Option Scheme and Employee Stock Purchase Scheme) Guidelines, 1999 |
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Central Act (NIC)
Act No. 15 of 1992 82 sections 04 April 1992 Securities and Exchange Board of India Act, 1992An Act to provide for the establishment of a Board to protect the interests of investors in securities and to promote the development of, and to regulate, the securities market and for matters connected therewith or incidental thereto. read more... Ministry of Finance |
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Central Act
Act No.42 OF 1956 31 sections Securities Contracts (Regulation) Act, 1956An Act to prevent undesirable transactions in securities by regulating the business of dealing therein, by prohibiting options and by providing for certain other matters connected therewith. read more... |
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Central Act (NIC)
Act No. 54 of 2002 61 sections 17 December 2002 Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002An Act to regulate securitisation and reconstruction of financial assets and enforcement of security interest and to provide for a Central database of security interests created on property rights, and for matters connected therewith or incidental thereto. read more... Ministry of Finance |
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Central Act
Act No. of 1966 30 sections Seeds Act, 1966An Act to provide for regulating the quality of certain seeds for sale, and for matters connected therewith. read more... |
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Central Act (NIC)
Act No. 37 of 2000 96 sections 04 September 2000 Semiconductor Integrated Circuits Layout-Design Act, 2000An Act to provide for the protection of semiconductor integrated circuits layout-designs and for matters connected therewith or incidental thereto. read more... Ministry of Electronics and Information Technology |
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Central Act
Act No. of 1994 33 sections Service Tax, 1994 |
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Central Act (NIC)
Act No. 14 of 2013 30 sections 22 April 2013 Sexual Harassment of Women at Workplace (Prevention, Prohibition and Redressal) Act, 2013An Act to provide protection against sexual harassment of women at workplace and for the prevention and redressal of complaints of sexual harassment and for matters connected therewith or incidental thereto. read more... Ministry of Women and Child Development |
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Central Act
Act No. of 1985 63 sections Sick Industrial Companies (Special Provisions) Act, 1985 |
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Central Act (NIC)
Act No. 01 of 2004 6 sections 01 January 2004 Sick Industrial Companies (Special Provisions) Repeal Act, 2003An Act to repeal the Sick Industrial Companies (Special Provisions) Act, 1985. read more... Ministry of Finance |
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Central Act (NIC)
Act No. 10 of 2007 46 sections 10 January 2007 Sikkim University Act, 2006An Act to establish and incorporate a teaching and affiliating University in the State of Sikkim and to provide for matters connected therewith or incidental thereto. read more... Ministry of Human Resource Development |
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Central Act (NIC)
Act No. 39 of 1989 69 sections 25 October 1989 Small Industries Development Bank of India Act, 1989An Act to establish the Small Industries Development Bank of India as the principal financial institution for the promotion, financing and development of industry in the small-scale sector and to co-ordinate the functions of the institutions engaged in the promotion, financing or developing industry in the small-scale sector and for matters connected therewith or incidental thereto. read more... Ministry of Finance |
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Central Act
Act No. of 1976 27 sections Smugglers and Foreign Exchange Manipulators (Forfeiture of Property) Act, 1976 |
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Central Act
Act No. of 1860 20 sections Societies Registration Act, 1860 |
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Central Act (NIC)
Act No. 08 of 2009 32 sections 11 January 2009 South Asian University Act, 2008An Act to give effect to the Agreement for the establishment of South Asian University and for matters connected therewith or incidental thereto. read more... Ministry of External Affairs |
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Central Act (NIC)
Act No. 27 of 1992 19 sections 18 August 1992 Special Court (Trial of Offences Relating to Transactions in Securities) Act, 1992An Act to provide for the establishment of a Special Court for the trial of offences relating to transactions in securities and for matters connected therewith or incidental thereto. read more... Ministry of Finance |
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Central Act (NIC)
Act No. 28 of 2005 58 sections 23 June 2005 Special Economic Zones Act, 2005An Act to provide for the establishment, development and management of the Special Economic Zones for the promotion of exports and for matters connected therewith or incidental thereto. read more... Ministry of Commerce and Industry |
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Central Act
Act No. 43 of 1954 57 sections Special Marriage Act, 1954An Act to provide a special form of marriage in certain cases, for the registration of such and certain other marriages and for divorce. read more... |
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Central Act
Act No. of 1963 44 sections Specific Relief Act, 1963 |