Central Act
Act no. 33 of 1969 33 sections Foreign Marriage Act, 1969An Act to make provision relating to marriages of citizens of India outside India. read more... |
Central Act
Act No. of 1993 18 sections Foreign Trade (Regulation) Rules, 1993 |
Central Act
Act No. of 1946 19 sections Foreigners Act, 1946An Act to confer upon the Central Government certain powers in respect of foreigners. read more... |
Central Act
Act No. of 1980 7 sections Forest (Conservation) Act, 1980An Act to provide for the conservation of forests and for matters connected therewith or ancillary or incidental thereto. read more... |
Central Act
Act No. ACT NO. 5 OF 2003 of 2002 21 sections Freedom of Information Act, 2002An Act to provide for freedom to every citizen to secure access to information under the control of public authorities, consistent with public interest, in order to promote openness, transparency and accountability in administration and in relation to ma ters connected therewith or incidental thereto. read more... |
Central Act
Act No. 10 of Year 1897, dated 11th. March, 1897] An Act to consolidate and extend the General Clauses Acts, 1868 and 1887 WHEREAS it is expedient to consolidate and extend the General Clauses Acts, 1868 (1 of 1868 36 sections General Clauses Act, 1897 |
Central Act
Act No. of 1958 70 sections Gift - Tax Act, 1958 |
Central Act
Act No. of 1890 54 sections Guardians and Wards Act, 1890 |
Central Act
Act No. of 1985 19 sections Handlooms (Reservation of Articles for production) Act, 1985 |
Central Act
Act No. of 1956 30 sections Hindu Adoptions and Maintenance Act, 1956 |
Central Act
Act No.15 of 1916 5 sections Hindu Disposition of Property Act, 1916 |
Central Act
ACT NO.25 OF 1955 30 sections Hindu Marriage Act, 1955An Act to amend and codify the law relating to marriage among Hindus. read more... |
Central Act
Act No. of 1960 2 sections Hindu Marriages (Validation of Proceedings) Act, 1960An Act to validate certain proceedings under the Hindu Marriage Act, 1955. read more... |
Central Act
Act No.32 of 1956 13 sections Hindu Minority and Guardianship Act, 1956An Act to amend and codify certain parts of the law relating to minority and guardianship among Hindus. read more... |
Central Act
Act No. of 1956 31 sections Hindu Succession Act, 1956 |
Central Act
Act No. 26 of 1972 31 sections Hire Purchase Act, 1972 |
Central Act
Act No. 59 of 1973 33 sections Homoeopathy Central Council Act, 1973An Act to provide for the constitution of a Central Council of Homoeopathy and the maintenance of a Central Register of Homoeopathy and for matters connected therewith. read more... |
Central Act
Act No. 104 of 1956 32 sections Immoral Traffic (Prevention) Act, 1956An Act to provide in pursuance of the International Convention signed at New York on the 9th day of May, 1950, for 2[the prevention of immoral traffic]. read more... |
Central Act
Act No.22 OF 1934 20 sections Indian Aircraft Act, 1934An Act to make better provision for the control of the manufacture, possession, use, operation, sale, import and export of aircraft. read more... |
Central Act
Act No. 5 of 1923 41 sections Indian Boilers Act, 1923An Act to consolidate and amend the low relating to steam-boilers. read more... |
Central Act
Act No. 15 of 1872 89 sections Indian Christian Marriage Act, 1872An Act to consolidate and amend the law relating to the solemnization in India of the marriages of Christians. read more... |
Central Act
Act No. of 1872 192 sections Indian Contract Act, 1872 |
Central Act
Act No. of 1869 77 sections Indian Divorce Act, 1869 |
Central Act
Act No. of 1882 64 sections Indian Encasements Act, 1882An Act to define and amend the law relating to easements and licenses WHEREAS it is expedient to define and amend the law relating to Easements and Licenses. read more... |
Central Act
Act No. 1 of 1872 182 sections Indian Evidence Act, 1872 |
Central Act
Act No. of 1927 87 sections Indian Forest Act, 1927An Act to consolidate the law relating to forests, the transit of forest-produce and the duty livable on timber and other forest produce. read more... |
Central Act
Act No. 40 of 1948 7 sections Indian Matrimonial Causes (War Marriages) Act, 1948An Act to confer upon Courts temporary jurisdiction in certain matrimonial causes. read more... |
Central Act
Act No. 48 of 1970 36 sections Indian Medicine Central Council Act, 1970An Act to provide for the constitution of a Central Council of Indian Medicine and the maintenance of a Central Register of Indian Medicine and for matters connected therewith. read more... |
Central Act
Act No. of 1932 75 sections Indian Partnership Act, 1932 |
Central Act
Act No. of 1860 553 sections Indian Penal Code, 1860 |