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Central Act (NIC)
Act No. 04 of 2006 37 sections 20 January 2006 Commissions for Protection of Child Rights Act, 2005An Act to provide for the constitution of a National Commission and State Commissions for Protection of Child Rights and Children's Courts for providing speedy trial of offences against children or of violation of child rights and for matters connected therewith or incidental thereto. read more... Ministry of Women and Child Development |
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Central Act (NIC)
Act No. 19 of 2006 63 sections 31 March 2006 Petroleum and Natural Gas Regulatory Board Act, 2006An Act to provide for the establishment of Petroleum and Natural Gas Regulatory Board to regulate the refining, processing, storage, transportation, distribution, marketing and sale of petroleum, petroleum products and natural gas excluding production of crude oil and natural gas so as to protect the interests of consumers and entities engaged in specified activities relating to petroleum, petroleum products and natural gas and to ensure uninterrupted and adequate supply of petroleum, petroleum products and natural gas in all parts of the country and to promote competitive markets and for matters connected therewith or incidental thereto. read more... Ministry of Petroleum and Natural Gas |
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Central Act (NIC)
Act No. 22 of 2006 5 sections 19 May 2006 Delhi Laws (Special Provisions) Act, 2006An Act to make special provisions for the areas of Delhi for a period of one year and for matters connected therewith or incidental thereto. read more... Ministry of Housing and Urban Affairs |
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Central Act (NIC)
Act No. 27 of 2006 32 sections 16 June 2006 Micro, Small and Medium Enterprises Development Act, 2006An Act to provide for facilitating the promotion and development and enhancing the competitiveness of micro, small and medium enterprises and for matters connected therewith or incidental thereto. read more... Ministry of Micro, Small and Medium Enterprises |
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Central Act (NIC)
Act No. 28 of 2006 34 sections 13 July 2006 National Institute of Fashion Technology Act, 2006An Act to establish and incorporate the National Institute of Fashion Technology for the promotion and development of education and research in fashion technology and for matters connected therewithand incidental thereto. read more... Ministry of Textiles |
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Central Act (NIC)
Act No. 34 of 2006 101 sections 23 August 2006 Food Safety and Standards Act, 2006An Act to consolidate the laws relating to food and to establish the Food Safety and Standards Authority of India for laying down science based standards for articles of food and to regulate their manufacture, storage, distribution, sale and import, to ensure availability of safe and wholesome food for human consumption and for matters connected therewith or incidental thereto. read more... Ministry of Health and Family Welfare |
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Central Act (NIC)
Act No. 35 of 2006 59 sections 27 August 2006 Actuaries Act, 2006An Act to provide for regulating and developing the profession of Actuaries and for matters connected therewith or incidental thereto. read more... Ministry of Finance |
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Central Act (NIC)
Act No. 38 of 2006 35 sections 30 August 2006 Government Securities Act 2006An Act to consolidate and amend the law relating to Government securities and its management by the Reserve Bank of India and for matters connected therewith or incidental thereto. read more... Ministry of Finance |
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Central Act (NIC)
Act No. 44 of 2006 10 sections 13 September 2006 Pondicherry (Alteration of Name) Act, 2006An Act to alter the name of the Union territory of Pondicherry read more... Ministry of Home Affairs |
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Central Act (NIC)
Act No. 47 of 2006 168 sections 03 November 2006 Assam Rifles Act, 2006An Act to consolidate and amend the law relating to the governance of the Assam Rifles, an Armed Force of the Union for ensuring the security of the borders of India, to carry out Counter Insurgency Operations in the specified areas and to act in aid of civil authorities for the maintenance of the law and order and for matters connected therewith. read more... Ministry of Home Affairs |
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Central Act (NIC)
Act No. 52 of 2006 8 sections 21 December 2006 Uttaranchal (Alteration of Name) Act, 2006An Act to alter the name of the State of Uttaranchal. read more... Ministry of Home Affairs |
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Central Act (NIC)
Act No. 02 of 2007 14 sections 29 December 2006 Scheduled Tribes and Other Traditional Forest Dwellers (Recognition of Forest Rights) Act, 2006An Act to recognise and vest the forest rights and occupation in forest land in forest dwelling Scheduled Tribes and other traditional forest dwellers who have been residing in such forests for generations but whose rights could not be recorded; to provide for a framework for recording the forest rights so vested and the nature of evidence required for such recognition and vesting in respect of forest land. read more... Ministry of Tribal Affairs |
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Central Act (NIC)
Act No. 05 of 2007 7 sections 03 January 2007 Central Educational Institutions (Reservation in Admission) Act, 2006An Act to provide for the reservation in admission of the students belonging to the Scheduled Castes, the Scheduled Tribes and the Other Backward Classes of citizens, to certain Central Educational Institutions established, maintained or aided by the Central Government, and for matters connected therewith or incidental thereto. read more... Ministry of Human Resource Development |
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Central Act (NIC)
Act No. 09 of 2007 48 sections 10 January 2007 Tripura University Act, 2006An Act to establish and incorporate a teaching and affiliating University in the State of Tripura and to provide for matters connected therewith or incidental thereto. read more... Ministry of Human Resource Development |
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Central Act (NIC)
Act No. 10 of 2007 46 sections 10 January 2007 Sikkim University Act, 2006An Act to establish and incorporate a teaching and affiliating University in the State of Sikkim and to provide for matters connected therewith or incidental thereto. read more... Ministry of Human Resource Development |
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Central Act (NIC)
Act No. 08 of 2007 49 sections 10 January 2007 Rajiv Gandhi University Act, 2006An Act to establish and incorporate a teaching and affiliating University in the State of Arunachal Pradesh and to provide for matters connected therewith or incidental thereto. read more... Ministry of Human Resource Development |
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Central Act (NIC)
Act No. 07 of 2007 46 sections 10 January 2007 English and Foreign Languages University Act, 2006An Act to establish and incorporate a teaching University for promotion and development of English and other Foreign Languages and their Literature, and to provide for matters connected therewith or incidental thereto. read more... Ministry of Human Resource Development |
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Central Act (NIC)
Act No. 11 of 2007 10 sections 19 March 2007 Sports Broadcasting Signals (Mandatory Sharing with PrasarBharati) Act, 2007An Act to provide access to the largest number of listeners and viewers, on a free to air basis, of sporting events of national importance through mandatory sharing of sports broadcasting signals with Prasar Bharati and for matters connected therewith or incidental thereto. read more... Ministry of Information and Broadcasting |
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Central Act (NIC)
Act No. 23 of 2007 3 sections 11 May 2007 National Rural Employment Guarantee (Extension to Jammu and Kashmir) Act, 2007An Act to provide for the extension of the National Rural Employment Guarantee Act, 2005 to the State of Jammu and Kashmir. read more... Ministry of Rural Development |
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Central Act (NIC)
Act No. 29 of 2007 40 sections 05 June 2007 National Institutes of Technology, Science Education and Research Act, 2007Ministry of Human Resource Development |
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Central Act (NIC)
Act No. 37 of 2007 55 sections 19 September 2007 Warehousing (Development and Regulation) Act, 2007An Act to make provisions for the development and regulation of warehouses, negotiability of warehouse receipts, establishment of a Warehousing Development and Regulatory Authority and for matters connected therewith or incidental thereto. read more... Ministry of Consumer Affairs, Food and Public Distribution |
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Central Act (NIC)
Act No. 41 of 2007 22 sections 29 September 2007 Carriage by Road Act, 2007An Act to provide for the regulation of common carriers, limiting their liability and declaration of value of goods delivered to them to determine their liability for loss of, or damage to, such goods occasioned by the negligence or criminal acts of themselves, their servants or agents and for matters connected therewith or incidental thereto. read more... Ministry of Road Transport and Highways |
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Central Act (NIC)
Act No. 43 of 2007 6 sections 05 December 2007 National Capital Territory of Delhi Laws (Special Provisions) At, 2007An Act to make special provisions for the National Capital Territory of Delhi for a further period up to 31st December, 2008 and for matters connected therewith or incidental thereto. read more... Ministry of Housing and Urban Affairs |
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Central Act (NIC)
Act No. 50 of 2007 6 sections 12 December 2007 Tyre Corporation of India Limited (Disinvestment of Ownership) Act, 2007An Act to provide for disinvestment of Government's equity in the Tyre Corporation of India Limited and for matters connected therewith or incidental thereto. read more... Ministry of Heavy Industries and Public Enterprises |
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Central Act (NIC)
Act No. 53 of 2007 156 sections 20 December 2007 Sashastra Seema Bal Act, 2007An Act to provide for the constitution and regulation of an armed force of the Union for ensuring the security of the borders of India and for matters connected therewith. read more... Ministry of Home Affairs |
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Central Act (NIC)
Act No. 54 of 2007 40 sections 20 December 2007 Rajiv Gandhi Institute of Petroleum Technology Act, 2007An Act to declare the institution known as the Rajiv Gandhi Institute of Petroleum Technology to be an institution of national importance and to provide for its incorporation and for matters connected therewith. read more... Ministry of Petroleum and Natural Gas |
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Central Act (NIC)
Act No. 52 of 2007 50 sections 20 December 2007 Indira Gandhi National Tribal University Act, 2007An Act to establish and incorporate a teaching and affiliating University at Amarkantak in the State of Madhya Pradesh to facilitate and promote avenues of higher education and research facilities for the tribal population in India and to provide for matters connected therewith or incidental thereto. read more... Ministry of Human Resource Development |
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Central Act (NIC)
Act No. 51 of 2007 40 sections 20 December 2007 Payment and Settlement Systems Act, 2007An Act to provide for the regulation and supervision of payment systems in India and to designate the Reserve Bank of India as the authority for that purpose and for matters connected therewith or incidental thereto. read more... Ministry of Finance |
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Central Act (NIC)
Act No. 55 of 2007 44 sections 25 December 2007 Armed Forces Tribunal Act 2007An Act to provide for the adjudication or trial by Armed Forces Tribunal of disputes and complaints with respect to commission, appointments, enrolment and conditions of service in respect of persons subject to the Army Act, 1950, the Navy Act, 1957 and the Air Force Act 1950 and also to provide for appeals arising out of orders, findings or sentences of court martial held under the said Acts and for matters connected therewith or incidental thereto. read more... Ministry of Defence |
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Central Act (NIC)
Act No. 56 of 2007 32 sections 29 December 2007 Maintenance and Welfare of Parents and Senior Citizens Act, 2007An Act to provide for more effective provisions for the maintenance and welfare of parents and senior citizens guaranteed and recognised under the Constitution and for matters connected therewith or incidental thereto. read more... Ministry of Social Justice and Empowerment |