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Central Act
Act No. of 1911 53 sections Design Act, 1911 |
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Central Act (NIC)
Act No. 22 of 1996 57 sections 10 August 1996 Depositories Act, 1996An Act to provide for regulation of depositories in securities and for matters connected therewith or incidental thereto. read more... Ministry of Finance |
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Central Act (NIC)
Act No. 33 of 2002 14 sections 03 June 2002 Delimitation Act, 2002An Act to provide for the readjustment of the allocation of seats in the House of the People to the States, the total number of seats in the Legislative Assembly of each State, the division of each State and each Union territory having a Legislative Assembly into territorial constituencies for elections to the House of the People and Legislative Assemblies of the States and Union territories and for matters connected therewith. read more... Ministry of Law and Justice |
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Central Act
Act No. of 1958 69 sections Delhi Rent Control Act, 1958 |
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Central Act (NIC)
Act No. 33 of 1995 82 sections 23 August 1995 Delhi Rent Act, 1995An Act to provide for the regulation of rents, repairs and maintenance and evictions relating to premises and of rates of hotels and lodging houses in the National Capital Territory of Delhi. read more... Ministry of Housing and Urban Affairs |
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Central Act (NIC)
Act No. 22 of 2006 5 sections 19 May 2006 Delhi Laws (Special Provisions) Act, 2006An Act to make special provisions for the areas of Delhi for a period of one year and for matters connected therewith or incidental thereto. read more... Ministry of Housing and Urban Affairs |
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Central Act
Act No. of 1994 28 sections Debts Recovery Appellate Tribunal (Procedure) Rules, 1994 |
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Central Act
Act No. 10 of 1938 4 sections Cutchi Memons Act, 1938An Act to provide that all Cutchi Memons shall be governed in matters of succession and inheritance by the Muhammadan Law. read more... |
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Central Act
Act No. of 1962 238 sections Custom Act, 1962 |
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Central Act
Act No. of 2013 31 sections Criminal Law (Amendment) Act, 2013 |
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Central Act (NIC)
Act No. 30 of 2005 37 sections 23 June 2005 Credit Information Companies (Regulation) Act, 2005An Act to provide for regulation of credit information companies and to facilitate efficient distribution of credit and for matters connected therewith or incidental thereto. read more... Ministry of Finance |
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Central Act
Act No. NO.36 OF 1963 of 1850 29 sections Court Fees Act, 1850An Act to consolidate and amend the law for the limitation of suits and other proceedings and for purposes connected therewith. read more... |
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Central Act
Act No. of 1959 235 sections Cost and Works Accountants Act, 1959An Act to make provision for the regulation of the profession of cost and works accountants. read more... |
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Central Act
Act No. of 1957 135 sections Copyright Act, 1957 |
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Central Act
Act No. of 1912 50 sections Cooperative Societies Act, 1912An Act to Amend the Law relating to Co-operative Societies. read more... |
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Central Act
Act No. of 2008 279 sections Cooperative Societies Act 2008An act to make new provision with respect to the registration, supervision and management of certain societies, the members of which have a common bond of philosophy and socio-economic objectives and for related purposes. read more... |
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Central Act
Act No. 21 of 1866 36 sections Converts Marriage Dissolution Act, 1866An Act to legalize under certain circumstances, the dissolution of marriages of 2[***] Converts to Christianity. read more... |
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Central Act
Act No. ACT NO. 13 OF 2003 of 2002 50 sections Control of National Highways (Land and Traffic) Act, 2002An Act to provide for control of land within the National Highways, right of way and traffic moving on the National Highways and also for removal of unauthorised occupation thereon. read more... |
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Central Act
Act No. of 1970 110 sections Contract Labor (Regulation and Abolition) Act, 1970An Act to regulate the employment of contract labor in certain establishments and to provide for its abolition in certain circumstances and for matters connected therewith Be it enacted by Parliament in the Twenty-first Year of the Republic of India as follows: Comment: Object of the Act is to regulate and to improve the conditions of service of contract labor and not merely to abolish contract labor. read more... |
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Central Act
Act No. of 1950 4 sections Contingency Fund of India Act, 1950An Act to provide for the establishment and maintenance of Contingency Fund. read more... |
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Central Act
Act No. of 1971 24 sections Contempt of Courts Act, 1971 |
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Central Act
Act No. of 2005 26 sections Consumer Protection Regulations, 2005 |
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Central Act
Act no.68 of 1986 35 sections Consumer Protection Act, 1986 |
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Central Act
Act No. of 1949 460 sections Constitution of India, 1949 |
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Central Act
Act no.52 of 1974 17 sections Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974An Act to provide for preventive detention in certain cases for the purposes of conservation and augmentation of foreign exchange and prevention of smuggling activities and for matters connected therewith. read more... |
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Central Act
Act No. of 2002 66 sections Competition Act, 2002 |
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Central Act (NIC)
Act No. 38 of 2016 33 sections 03 August 2016 Compensatory Afforestation Fund Act, 2016An Act to provide for the establishment of funds under the public accounts of India and the public accounts of each State and crediting thereto the monies received from the user agencies towards compensatory afforestation, additional compensatory afforestation, penal compensatory afforestation, net present value and all other amounts recovered from such agencies under the Forest (Conservation) Act, 1980, constitution of an authority at national level and at each of the State and Union territory Administration for administration of the funds and to utilise the monies so collected for undertaking artificial regeneration (plantations), assisted natural regeneration, protection of forests, forest related infrastructure development, Green India Programme, wildlife protection and other related activities and for matters connected therewith or incidental thereto. read more... Ministry of Environment, Forest and Climate Change |
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Central Act
Act no.56 of 1980 44 sections Company Secretaries Act, 1980 |
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Central Act
Act No. of 1991 51 sections Company Law Board Regulations, 1991 |
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Central Act
No. 18 of 2013 477 sections Companies Act, 2013An Act to consolidate and amend the law relating to companies. read more... |