Showing 361 - 390 of 500 acts
Central Act
Act No. of 2011
31 sections
Whistle Blowers Protection Act, 2011
Central Act
Act no.56 of 1980
44 sections
Company Secretaries Act, 1980
Central Act
Act No. 8 of 1912
8 sections
Wild Birds and Animals Protection Act, 1912

An act to make better provision for the protection and preservation of certain wild birds and animals. read more...

Central Act
Act No. of 2002
66 sections
Competition Act, 2002
Central Act
Act No. 53 of 1972
85 sections
Wild Life (Protection) Act, 1972

An Act to provide for the protection of 1[wild animals, birds and plants] and for matters connected therewith or ancillary or incidental thereto. read more...

Central Act
Act no.52 of 1974
17 sections
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974

An Act to provide for preventive detention in certain cases for the purposes of conservation and augmentation of foreign exchange and prevention of smuggling activities and for matters connected therewith. read more...

Central Act
Act No. of 1955
33 sections
Working Journalists and Other Newspaper Employees Conditions of Service) and Miscellaneous Provisions Act, 1955

An Act to regulate certain conditions of service of working journalists and other persons employed in newspaper establishments Be it enacted by the Parliament in the Sixth Year of the Republic of India as follows:- 1. read more...

Central Act
Act No. of 1949
460 sections
Constitution of India, 1949
Central Act
Act No. of 1923
46 sections
Workmens Compensation Act, 1923
Central Act
Act no.68 of 1986
35 sections
Consumer Protection Act, 1986
Central Act
Act No. 93 of 1956
7 sections
Young Persons (Harmful Publications) Act, 1956

An Act to prevent the dissemination of certain publications harmful to young persons. read more...

Central Act
Act No. of 2005
26 sections
Consumer Protection Regulations, 2005
Central Act
Act No. of 1971
24 sections
Contempt of Courts Act, 1971
Central Act
Act No. of 1950
4 sections
Contingency Fund of India Act, 1950

An Act to provide for the establishment and maintenance of Contingency Fund. read more...

Central Act
Act No. of 1970
110 sections
Contract Labor (Regulation and Abolition) Act, 1970

An Act to regulate the employment of contract labor in certain establishments and to provide for its abolition in certain circumstances and for matters connected therewith Be it enacted by Parliament in the Twenty-first Year of the Republic of India as follows: Comment: Object of the Act is to regulate and to improve the conditions of service of contract labor and not merely to abolish contract labor. read more...

Central Act
Act No. ACT NO. 13 OF 2003 of 2002
50 sections
Control of National Highways (Land and Traffic) Act, 2002

An Act to provide for control of land within the National Highways, right of way and traffic moving on the National Highways and also for removal of unauthorised occupation thereon. read more...

Central Act
Act No. 21 of 1866
36 sections
Converts Marriage Dissolution Act, 1866

An Act to legalize under certain circumstances, the dissolution of marriages of 2[***] Converts to Christianity. read more...

Central Act
Act No. of 1912
50 sections
Cooperative Societies Act, 1912

An Act to Amend the Law relating to Co-operative Societies. read more...

Central Act
Act No. of 2008
279 sections
Cooperative Societies Act 2008

An act to make new provision with respect to the registration, supervision and management of certain societies, the members of which have a common bond of philosophy and socio-economic objectives and for related purposes. read more...

Central Act
Act No. of 1957
135 sections
Copyright Act, 1957
Central Act
Act No. of 1959
235 sections
Cost and Works Accountants Act, 1959

An Act to make provision for the regulation of the profession of cost and works accountants. read more...

Central Act
Act No. NO.36 OF 1963 of 1850
29 sections
Court Fees Act, 1850

An Act to consolidate and amend the law for the limitation of suits and other proceedings and for purposes connected therewith. read more...

Central Act
Act No. of 2013
31 sections
Criminal Law (Amendment) Act, 2013
Central Act
Act No. of 1962
238 sections
Custom Act, 1962
Central Act
Act No. 10 of 1938
4 sections
Cutchi Memons Act, 1938

An Act to provide that all Cutchi Memons shall be governed in matters of succession and inheritance by the Muhammadan Law. read more...

Central Act
Act No. of 1994
28 sections
Debts Recovery Appellate Tribunal (Procedure) Rules, 1994
Central Act
Act No. of 1958
69 sections
Delhi Rent Control Act, 1958
Central Act
Act No. of 1911
53 sections
Design Act, 1911
Central Act
Act No. of 1939
6 sections
Dissolution of Muslim Marriage Act 1939

An Act to consolidate and clarify the provisions of Muslim law relating to suits for dissolution of marriage by women married under Muslim law and to remove doubts as to the effect of the renunciation of Islam by a married Muslim woman on her marriage tie. read more...

Central Act
Act No. of 1986
25 sections
Dock Workers (Safety, Health and Welfare) Act, 1986