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Central Act
Act No. of 1963 38 sections Export (Quality Control and Inspection) Act, 1963 |
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Central Act
Act No. of 1884 4 sections Explosives Act, 1884 |
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Central Act
Act No. of 1987 39 sections Expenditure-Tax Act, 1987 |
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Central Act
Act No. of 1968 9 sections Essential Services Maintenance Act, 1968An Act to provide for the maintenance of certain essential services and the normal life of the community. read more... |
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Central Act
Act no. 10 of 1955 32 sections Essential Commodities Act, 1955 |
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Central Act
Act No. 18 of 1981 17 sections Essential Commodities (Special Provisions) Act, 1981 |
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Central Act
Act No. of 1976 32 sections Equal Remuneration Act, 1976An Act to provide for the payment of equal remuneration to men and women workers and for the prevention of discrimination, on the ground of sex, against women in the matter of employment and for matters connected therewith or incidental thereto. read more... |
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Central Act
Act no.29 of 1986 26 sections Environment (Protection) Act, 1986 |
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Central Act (NIC)
Act No. 07 of 2007 46 sections 10 January 2007 English and Foreign Languages University Act, 2006An Act to establish and incorporate a teaching University for promotion and development of English and other Foreign Languages and their Literature, and to provide for matters connected therewith or incidental thereto. read more... Ministry of Human Resource Development |
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Central Act
Act No. of 2001 55 sections Energy Conservation Act, 2001 |
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Central Act (NIC)
Act No. 46 of 1993 24 sections 05 June 1993 Employment of Manual Scavengers and Construction of Dry Latrines (Prohibition) Act, 1993An Act to provide for the prohibition of employment of manual scavengers as well as construction or continuance of dry latrines and for the regulation of construction and maintenance of water-seal latrines and for matters connected therewith or incidental thereto. read more... Ministry of Housing and Urban Affairs |
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Central Act
Act No. of 1948 139 sections Employees State Insurance Act, 1948 |
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Central Act
Act No. of 1952 72 sections Employees Provident Funds and Miscellaneous Provisions Act, 1952 |
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Central Act
Act no. 31 of 1983 65 sections Emigration Act, 1983 |
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Central Act
Act No. 12 of 1950 9 sections Emblems and Names (Prevention of Improper Use) Act, 1950 |
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Central Act
Act No. 14 of 1998 61 sections Electricity Regulatory Commissions Act, 1998An Act to provide for the establishment of a Central Electricity Regulatory Commission and State Electricity Regulatory Commissions, rationalization of electricity tariff, transparent policies regarding subsidies, promotion of efficient and environmentally benign policies and for matters connected therewith or incidental. read more... |
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Central Act
Act No. of 2003 188 sections Electricity Act, 2003An Act to establish a bank to be known as the National Bank for Agriculture and Rural Development for providing credit for the promotion of agriculture, small-scale industries, cottage and village industries, handicrafts and other rural crafts and other allied economic activities in rural areas with a view to promoting integrated rural development and securing prosperity of rural areas, and for matters connected therewith or incidental thereto. read more... |
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Central Act (NIC)
Act No. 11 of 1991 10 sections 25 January 1991 Election Commission (Conditions of Service of Election Commissioners and Transaction of Business) Act, 1991An Act to determine the conditions of service of the Chief Election Commissioner and other Election Commissioners and to provide for the procedure for transaction of business by the Election Commission and for matters connected therewith or incidental thereto. read more... Ministry of Law and Justice |
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Central Act
Act No. of 1974 2 sections Economic Offences (Inapplicability of Limitation) Act, 1974 |
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Central Act
Act No. 21 of 1954 18 sections Drugs and Magic Remedies, 1954An Act to control the advertisement of drugs in certain cases, to prohibit the advertisement for certain purposes of remedies alleged to possess magic qualities and to provide for matters connected therewith. read more... |
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Central Act
Act No. 23 of 1940 81 sections Drugs and Cosmetics Act, 1940 |
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Central Act
Act No. of 1950 20 sections Drugs (Control) Act, 1950An Act to provide for the control of the sale, supply and distribution of drugs. read more... |
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Central Act
Act No. 19 of 1876 12 sections Dramatic Performances Act, 1876 |
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Central Act
Act no. 28 of 1961 15 sections Dowry Prohibition Act, 1961 |
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Central Act
Act No. of 1910 16 sections Dourine Act, 1910 |
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Central Act
Act No. of 1986 25 sections Dock Workers (Safety, Health and Welfare) Act, 1986 |
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Central Act (NIC)
Act No. 31 of 1997 4 sections 18 August 1997 Dock Workers (Regulation of Employment) (Inapplicability to Major Ports) Act, 1997An Act to provide for inapplicability of the Dock Workers (Regulation of Employment) Act, 1948 to dock workers of major port trusts and for matters connected therewith or incidental thereto. read more... Ministry of Shipping |
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Central Act
Act No. of 1939 6 sections Dissolution of Muslim Marriage Act 1939An Act to consolidate and clarify the provisions of Muslim law relating to suits for dissolution of marriage by women married under Muslim law and to remove doubts as to the effect of the renunciation of Islam by a married Muslim woman on her marriage tie. read more... |
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Central Act (NIC)
Act No. 53 of 2005 79 sections 23 December 2005 Disaster Management Act, 2005An Act to provide for the effective management of disasters and for matters connected therewith or incidental thereto. read more... Ministry of Home Affairs |
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Central Act (NIC)
Act No. 12 of 1992 4 sections 31 March 1992 Destructive Insects and Pests (Amendment and Validation) Act, 1992An Act further to amend the Destructive Insects and Pests Act, 1914. read more... Ministry of Agriculture and Farmers Welfare |