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Central Act
Act No. No. 22 of 2005 15 sections Right to Information Act, 2005 |
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Central Act
ACT NO. 64 OF 1950 50 sections Road Transport Corporations Act, 1950An Act to provide for the incorporation and regulation of Road Transport Corporations. read more... |
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Central Act
Act No. of 1947 25 sections Business Profits Act, 1947 |
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Central Act
Act No. of 1999 23 sections SEBI (Employee Stock Option Scheme and Employee Stock Purchase Scheme) Guidelines, 1999 |
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Central Act
Act No. of 1930 67 sections Sale of Goods Act, 1930 |
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Central Act
Act No. of 1957 4 sections Cantonments (Extension of Rent Control Laws) Act, 1957An Act to provide for the extension to cantonments of laws relating to the control of rent and regulation of house accommodation. read more... |
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Central Act
ACT No.2 OF 1924 98 sections Cantonments Act, 1924An Act to consolidate and amend law relating to the administration of cantonments. read more... |
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Central Act
Act No. 33 of 1989 40 sections Scheduled Castes and Scheduled Tribes (Prevention of Atrocities) Act, 1989An Act to prevent the commission of offences of atrocities against the members of the Scheduled Castes and the Scheduled Tribes, to provide for Special Courts for the trial of such offences and for the relief and rehabilitation of the victims of the such offences and for matters connected therewith or incidental thereto. read more... |
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Central Act
ACT NO.3 OF 1865 9 sections Carriers Act, 1865 |
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Central Act
Act No.42 OF 1956 31 sections Securities Contracts (Regulation) Act, 1956An Act to prevent undesirable transactions in securities by regulating the business of dealing therein, by prohibiting options and by providing for certain other matters connected therewith. read more... |
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Central Act
Act No. 1 of 1871 30 sections Cattle - Tresspass Act, 1871An Act to consolidate and amend the law relating to Trespasses by Cattle. read more... |
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Central Act
ACT No.37 of 1948 18 sections Census Act, 1948An Act to provide for certain matters in connection with the taking of census. read more... |
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Central Act
NO.37 OF 1971 2 sections Central Board of Direct Taxes (Validation of Proceedings) Act, 1971An Act to provide for validation of certain proceedings in relation to direct taxes and for matters connected therewith. read more... |
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Central Act
Act No. of 1966 30 sections Seeds Act, 1966An Act to provide for regulating the quality of certain seeds for sale, and for matters connected therewith. read more... |
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Central Act
Act No.1 of 1944 103 sections Central Excise Act, 1944 |
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Central Act
Act No. of 1994 33 sections Service Tax, 1994 |
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Central Act
ACT No.20 OF 1875 12 sections Central Provinces Laws Act, 1875An Act to declare and amend the law in force in the Central Provinces. read more... |
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Central Act
Act No. of 1949 20 sections Central Reserve Police Force Act, 1949 |
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Central Act
Act No. of 1985 63 sections Sick Industrial Companies (Special Provisions) Act, 1985 |
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Central Act
Act No. of 1976 27 sections Smugglers and Foreign Exchange Manipulators (Forfeiture of Property) Act, 1976 |
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Central Act
Act No. of 1920 12 sections Charitable and Religious Trusts Act, 1920An Act to provide more effectual control over the administration of Charitable and Religious Trusts Whereas it is expedient to provide facilities for the obtaining of information regarding trust created for public purposes of a charitable or religious nature, and to enable the trustees of such trusts to obtain the directions of a Court on certain matters, and to make special provision for the payment of the expenditure incurred in certain suits against the trustees of such trusts; Comment: This Act is intended to provide more effectual control over the administration of charitable and religious trusts. read more... |
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Central Act
Act No. of 1860 20 sections Societies Registration Act, 1860 |
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Central Act
Act No. of 1949 39 sections Chartered Accountants Act, 1949 |
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Central Act
Act No. 43 of 1954 57 sections Special Marriage Act, 1954An Act to provide a special form of marriage in certain cases, for the registration of such and certain other marriages and for divorce. read more... |
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Central Act
Act No. of 1991 10 sections Chief Election Commissioner and other Election Commissioners (Conditions Of Service) Act, 1991An Act to determine the conditions of service of the Chief Election Commissioner and other Election Commissioners 1*["and to provide for the procedure for transaction of business by the Election Commission and for matters"] connected therewith or incidental thereto. read more... |
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Central Act
Act No. of 1963 44 sections Specific Relief Act, 1963 |
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Central Act
Act no. 61 of 1986 27 sections Child Labor (Prohibition and Regulation) Act, 1986 |
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Central Act
Act No. 54 of 1985 75 sections Standards of Weights and Measures (Enforcement) Act, 1985 |
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Central Act
Act No. 19 of 1929 13 sections Child Marriage Restraint Act, 1929An Act to restrain the solemnization of child marriages. read more... |
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Central Act
Act No. 60 of 1976 85 sections Standards of Weights and Measures Act, 1976 |