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Central Act (NIC)
Act No. 33 of 1993 13 sections 03 April 1993 Acquisition of Certain Area at Ayodhya Act, 1993An Act to provide for the acquisition of certain area at Ayodhya and for matters connected therewith or incidental thereto. read more... Ministry of Home Affairs |
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Central Act (NIC)
Act No. 36 of 1993 8 sections 26 April 1993 SAARC Convention (Suppression of Terrorism) Act, 1993An Act to give effect to the South Asian Association for Regional Cooperation Convention on Suppression of Terrorism and for matters connected therewith or incidental thereto. read more... Ministry of External Affairs |
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Central Act (NIC)
Act No. 41 of 1993 10 sections 22 May 1993 Beedi and Cigar Workers (Conditions of Employment) Amendment Act, 1993An Act to amend the Beedi and Cigar Workers (Conditions of Employment) Act, 1966. read more... Ministry of Labour and Employment |
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Central Act (NIC)
Act No. 44 of 1993 5 sections 27 May 1993 Central Laws (Extension to Arunachal Pradesh) Act, 1993An Act to provide for the extension of certain Central laws to the State of Arunachal Pradesh. read more... Ministry of Law and Justice |
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Central Act (NIC)
Act No. 45 of 1993 44 sections 01 June 1993 Tezpur University Act, 1993An Act to establish and incorporate a teaching and residential University in the State of Assam at Tezpur and to provide for matters connected therewith or incidental thereto. read more... Ministry of Human Resource Development |
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Central Act (NIC)
Act No. 46 of 1993 24 sections 05 June 1993 Employment of Manual Scavengers and Construction of Dry Latrines (Prohibition) Act, 1993An Act to provide for the prohibition of employment of manual scavengers as well as construction or continuance of dry latrines and for the regulation of construction and maintenance of water-seal latrines and for matters connected therewith or incidental thereto. read more... Ministry of Housing and Urban Affairs |
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Central Act (NIC)
Act No. 51 of 1993 45 sections 27 August 1993 Recovery of Debts Due to Banks and Financial Institutions Act, 1993An Act to provide for the establishment of Tribunals for expeditious adjudication and recovery of debts due to banks and financial institutions and for matters connected therewith or incidental thereto. read more... Ministry of Finance |
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Central Act (NIC)
Act No. 51 of 1993 43 sections 27 August 1993 The Recovery of Debts Due to Banks and Financial Institutions Act, 1993An Act to provide for the establishment of Tribunals for expeditious adjudication and recovery of debts due to banks and financial institutions and for matters connected therewith or incidental thereto. read more... Ministry of Law and Justice |
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Central Act (NIC)
Act No. 49 of 1993 4 sections 27 August 1993 Betwa River Board (Amendment) Act, 1993An Act further to amend the Betwa River Board Act, 1976. read more... Ministry of Water Resources, River Development and Ganga Rejuvenation |
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Central Act (NIC)
Act No. 64 of 1993 15 sections 04 September 1993 National Commission for Safai Karamcharis Act, 1993An Act to constitute a National Commission for Safai Karamcharis and to provide for matters connected therewith or incidental thereto. read more... Ministry of Social Justice and Empowerment |
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Central Act (NIC)
Act No. 65 of 1993 12 sections 04 September 1993 Oil and Natural Gas Commission (Transfer of Undertaking and Repeal) Act, 1993An Act to provide for the transfer and vesting of the undertaking of the Oil and Natural Gas Commission to and in the Oil and Natural Gas Corporation Limited, a company incorporated under the Companies Act, 1956, and for matters connected therewith or incidental thereto and also to repeal the Oil and Natural Gas Commission Act, 1959. read more... Ministry of Petroleum and Natural Gas |
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Central Act (NIC)
Act No. 69 of 1993 18 sections 21 December 1993 Public Records Act, 1993An Act to regulate the management, administration and preservation of public records of the Central Government, Union territory Administrations, public sector undertakings, statutory bodies and corporations, commissions and committees constituted by the Central Government or a Union territory Administration and matters connected therewith or incidental thereto. read more... Ministry of Culture |
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Central Act (NIC)
Act No. 73 of 1993 35 sections 29 December 1993 National Council for Teacher Education Act, 1993An Act to provide for the establishment of a National Council for Teacher Education with a view to achieving planned and co-ordinated development of the teacher education system throughout the country, the regulation and proper maintenance of norms and standards in the teacher education system including qualifications of school teachers and for matters connected therewith. read more... Ministry of Human Resource Development |
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Central Act (NIC)
Act No. 06 of 1994 35 sections 04 January 1994 Kalakshetra Foundation Act, 1993An Act to declare Kalakshetra of Madras to be an institution of national importance to provide for the establishment and incorporation of a Foundation for its administration, to make provisions for further development of Kalakshetra in accordance with the aims and objects for which Kalakshetra was founded and for matters connected therewith or incidental thereto. read more... Ministry of Culture |
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Central Act (NIC)
Act No. 10 of 1994 45 sections 08 January 1994 Protection of Human Rights Act, 1993An Act to provide for the constitution of a National Human Rights Commission, State Human Rights Commissions in States and Human Rights Courts for better protection of human rights and for matters connected therewith or incidental thereto. read more... Ministry of Home Affairs |
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Central Act (NIC)
Act No. 13 of 1994 12 sections 21 March 1994 Air Corporations (Transfer of Undertakings and Repeal) Act, 1994An Act to provide for the transfer and vesting of the undertakings of Indian Airlines and Air India respectively to and in the companies formed and registered as Indian Airlines Limited and Air India Limited and for matters connected therewith or incidental thereto and also to repeal the Air Corporations Act, 1953. read more... Ministry of Civil Aviation |
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Central Act (NIC)
Act No. 27 of 1994 3 sections 23 April 1994 Punjab Gram Panchayat, Samities and Zilla Parishad (Chandigarh Repeal) Act, 1994An Act to repeal the Punjab Gram Panchayat Act, 1952 and the Punjab Panchayat Samities and Zilla Parishads Act, 1961 as in force in the Union territory of Chandigrah. read more... Ministry of Panchayati Raj |
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Central Act (NIC)
Act No. 26 of 1994 109 sections 23 April 1994 Manipur Panchayati Raj Act, 1994An Act to provide for the constitution and organisation of Panchayats as units of local self-Government in the rural areas of Manipur and for matters connected therewith and incidental thereto. read more... Ministry of Panchayati Raj |
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Central Act (NIC)
Act No. 42 of 1994 31 sections 08 July 1994 Transplantation of Human Organs and Tissues Act, 1994An Act to provide for the regulation of removal, storage and transplantation of human organs and tissues for therapeutic purposes and for the prevention of commercial dealings in human organs and tissues and for matters connected therewith or incidental thereto. read more... Ministry of Health and Family Welfare |
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Central Act (NIC)
Act No. 45 of 1994 5 sections 22 July 1994 Punjab Municipal Corporation Law (Extension to Chandigarh) Act, 1994An Act to provide for the extension of the Punjab Municipal Corporation Act, 1976 to the Union territory of Chandigarh. read more... Ministry of Housing and Urban Affairs |
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Central Act (NIC)
Act No. 55 of 1994 67 sections 12 September 1994 Airports Authority Of India Act, 1994An Act to provide for the constitution of the Airports Authority of India and for the transfer and vesting of the undertakings of the International Airports Authority of India and the National Airports Authority to and in the Airports Authority of India so constituted for the better administration and cohesive management of airports and civil enclaves whereat air transport services are operated or are intended to be operated and of all aeronautical communication stations for the purposes of establishing or assisting in the establishment of airports and for matters connected therewith or incidental thereto. read more... Ministry of Civil Aviation |
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Central Act (NIC)
Act No. 57 of 1994 39 sections 20 September 1994 Pre-conception and Pre-natal Diagnostic Techniques (Prohibition of Sex Selection) Act, 1994An Act to provide for the prohibition of sex selection, before or after conception, and for regulation of pre-natal diagnostic techniques for the purposes of detecting genetic abnormalities or metabolic disorders or chromosomal abnormalities or certain congenital malformations or sex-linked disorders and for the prevention of their misuse for sex determination leading to female foeticide and for matters connected therewith or incidental thereto. read more... Ministry of Health and Family Welfare |
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Central Act (NIC)
Act No. 58 of 1994 43 sections 30 September 1994 Babasaheb Bhimrao Ambedkar University Act, 1994An Act to establish and incorporate a teaching and residential University in the State of Uttar Pradesh and to provide for matters connected therewith or incidental thereto. read more... Ministry of Human Resource Development |
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Central Act (NIC)
Act No. 07 of 1995 26 sections 25 March 1995 Cable Television Networks (Regulation) Act, 1995An Act to regulate the operation of cable television networks in the country and for matters connected therewith or incidental thereto. read more... Ministry of Information and Broadcasting |
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Central Act (NIC)
Act No. 33 of 1995 82 sections 23 August 1995 Delhi Rent Act, 1995An Act to provide for the regulation of rents, repairs and maintenance and evictions relating to premises and of rates of hotels and lodging houses in the National Capital Territory of Delhi. read more... Ministry of Housing and Urban Affairs |
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Central Act (NIC)
Act No. 39 of 1995 39 sections 08 September 1995 Textile Undertakings (Nationalisation) Act, 1995An Act to provide for the acquisition and transfer of the textile undertakings, and the right, title and interest of the owners in respect of the textile undertakings, specified in the First Schedule with a view to augmenting the production and distribution of different varieties of cloth and yarn so as to subserve the interests of the general public and for matters connected therewith or incidental thereto. read more... Ministry of Textiles |
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Central Act (NIC)
Act No. 43 of 1995 119 sections 22 November 1995 Waqf Act, 1995An Act to provide for the better administration of Auqaf and for matters connected therewith or incidental thereto. read more... Ministry of Minority Affairs |
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Central Act (NIC)
Act No. 44 of 1995 23 sections 16 December 1995 Technology Development Board Act, 1995An Act to provide for the constitution of a Board for payment of equity capital or any other financial assistance to industrial concerns and other agencies attempting development and commercial application of indigenous technology or adapting imported technology to wider domestic applications and for matters connected therewith or incidental thereto. read more... Ministry of Science and Technology |
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Central Act (NIC)
Act No. 22 of 1996 57 sections 10 August 1996 Depositories Act, 1996An Act to provide for regulation of depositories in securities and for matters connected therewith or incidental thereto. read more... Ministry of Finance |
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Central Act (NIC)
Act No. 27 of 1996 64 sections 19 August 1996 Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Act, 1996An Act to regulate the employment and conditions of service of building and other construction workers and to provide for their safety, health and welfare measures and for other matters connected therewith or incidental thereto. read more... Ministry of Labour and Employment |