Virupakshappa Gouda and Another Vs The State of Karnataka and Another

28 March 2017
Supreme Court
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VIRUPAKSHAPPA GOUDA AND ANOTHER Vs THE STATE OF KARNATAKA AND ANOTHER

Bench: DIPAK MISRA,A.M. KHANWILKAR
Case number: Crl.A. No.-000601-000601 / 2017
Diary number: 35389 / 2016
Advocates: ANIRUDH SANGANERIA Vs