UNION OF INDIA Vs N.EAST.REG.ATOMIC MIN.WORKERS UNION &ANR
Bench: H.L. DATTU,ANIL R. DAVE
Case number: C.A. No.-003485-003485 / 2008
Diary number: 6371 / 2008
Advocates: D. S. MAHRA Vs
Page 1
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
I.A.NO.....
IN
CIVIL APPEAL NO.3485 OF 2008
UNION OF INDIA & ORS. APPELLANTS
VERSUS
N.EAST.REG.ATOMIC MIN.WORKERS UNION &ANR RESPONDENTS
O R D E R
Prayer made in the application for withdrawal of Civil
Appeal is granted and the appeal is dismissed as withdrawn.
Ordered accordingly.
...................J. (H.L. DATTU)
NEW DELHI; APRIL 20, 2012