05 September 2011
Supreme Court
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U.P.STATE ROADWAYS TRANSPORT CORP. Vs NATIONAL INS.CO.LTD..

Bench: DALVEER BHANDARI,DEEPAK VERMA, , ,
Case number: C.A. No.-007720-007720 / 2011
Diary number: 19343 / 2011
Advocates: GARIMA PRASHAD Vs


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IN THE SUPREME COURT OF INDIA

CIVIL APPELLATE JURISDICTION

CIVIL APPEAL NO. 7720   OF 2011 (@ SPECIAL LEAVE PETITION(C)NO.21241 OF 2011)

U.P.STATE ROADWAYS TRANSPORT CORP.                Petitioner(s)

                VERSUS

NATIONAL INS.CO.LTD.& ORS.                        Respondent(s)

O R D E R

Leave granted. This case is disposed of in the light of the judgment  

of this Court in C.A.No.5901/2011 etc. titled  Uttar Pradesh  

State Road Transport Corporation Vs. Kulsum & Ors., delivered  

on July 25, 2011.  

This appeal is, accordingly, disposed of.

...................J. (DALVEER BHANDARI)

...................J. (DEEPAK VERMA)

NEW DELHI; 5TH SEPTEMBER, 2011