09 July 2019
Supreme Court
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TRIGUN CHAND THAKUR Vs STATE OF BIHAR

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE A.S. BOPANNA
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: C.A. No.-010003-010003 / 2010
Diary number: 15028 / 2008
Advocates: T. MAHIPAL Vs GOPAL SINGH