23 March 2015
Supreme Court
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TAPARIA TOOLS LTD. Vs JOINT COMMNR. OF INCOME TAX, NASIK

Bench: A.K. SIKRI,ROHINTON FALI NARIMAN
Case number: C.A. No.-006366-006368 / 2003
Diary number: 14017 / 2003
Advocates: RUSTOM B. HATHIKHANAWALA Vs RR-EX-PARTE