SUNANDA RAJE SHITOLE Vs STATE OF M.P
Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-000142-000142 / 2007
Diary number: 24536 / 2006
Advocates: RAMESHWAR PRASAD GOYAL Vs
K. L. JANJANI
IN THE SUPREME COURT OF INDIA CRIMINAL APPELLATE JURISDICTION
CRIMINAL APPEAL NO. 142 of 2007
SUNANDA RAJE SHITOLE & ORS. ..... APPELLANTS
VERSUS
STATE OF M.P. & ORS. ..... RESPONDENTS
O R D E R
The matter is only at the stage of investigation
and no order adverse to the appellant has so far been
made.
We, accordingly, dismiss the appeal.
.........................J [HARJIT SINGH BEDI]
........................J [CHANDRAMAULI KR. PRASAD]
NEW DELHI APRIL 28, 2011.