Sukumaran Vs State Rep. By the Inspector of Police

07 March 2019
Supreme Court
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SUKUMARAN Vs STATE REP. BY THE INSPECTOR OF POLICE

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: Crl.A. No.-000005-000005 / 2009
Diary number: 29700 / 2008
Advocates: DEEPAK ANAND Vs M. YOGESH KANNA