STATE OF U.P. Vs RAM SWAROOP .
Bench: K.S. RADHAKRISHNAN,DIPAK MISRA
Case number: SLP(C) No.-009711-009711 / 2013
Diary number: 16772 / 2012
Advocates: Vs
DEEPAK GOEL
Page 1
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
Special Leave Petition (Civil) NO.9711 2013] @ ( CC No.2702 of 2013)
State of U.P. and another .. Petitioners
Versus
Ram Swaroop & Ors. .. Respondents
O R D E R
K. S. Radhakrishnan, J
In view of the Judgment pronounced by this Court on
11.3.2013 in Civil Appeal No. 2326 of 2013 @ SLP(C) No.12960 of
2008 entitled State of U.P. v. Hari Ram this special leave
petition is dismissed.
……………………………..J.
(K.S. Radhakrishnan)
……………………………..J. (Dipak Misra)
New Delhi, April 08, 2013
Page 2