21 August 2015
Supreme Court
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SRI MALAPRABHA CO-OP SUGAR FACTORY LTD Vs STATE OF KARNATAKA

Bench: VIKRAMAJIT SEN,SHIVA KIRTI SINGH
Case number: C.A. No.-000860-000860 / 2006
Diary number: 14846 / 2004
Advocates: RAJESH MAHALE Vs