14 March 2011
Supreme Court
Download

SHEEL KR. ROY Vs SECRETARY M/O DEFENCE .

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-001082-001082 / 2005
Diary number: 11571 / 2005
Advocates: LILY ISABEL THOMAS Vs ANIL KATIYAR


1

       IN THE SUPREME COURT OF  INDIA        CRIMINAL APPELLATE JURISDICTION   

  CRIMINAL MISCELLANEOUS PETITION NO.      OF 2010 IN

CRIMINAL APPEAL NO. 1082 of 2005

SHEEL KR. ROY ..  APPELLANT

vs.

SECRETARY, MINISTRY OF DEFENCE & ORS. ..  RESPONDENTS

O R D E R

After hearing the learned counsel for the parties,  

we dismiss the Criminal Miscellaneous Petition.

                   .......................J.          (HARJIT SINGH BEDI)

       

                   .......................J.

                                (CHANDRAMAULI KR. PRASAD) New Delhi,

    March 14, 2011.