RAM DAS SINGH Vs ASHOK MEHTA .
Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-000793-000793 / 2006
Diary number: 10830 / 2005
Advocates: MAYA RAO Vs
MANIK KARANJAWALA
IN THE SUPREME COURT OF INDIA CRIMINAL APPELLATE JURISDICTION
CRIMINAL APPEAL NO. 793 OF 2006
RAM DAS SINGH ...... APPELLANT
VERSUS
ASHOK MEHTA & ORS. ...... RESPONDENTS
O R D E R
Learned counsel for the appellant points out
that an appellant has very recently passed away and he
has no instructions in th matter. We, accordingly,
dispose of this appeal as having become infructuous.
...... ..................J [HARJIT SINGH BEDI]
........................J [CHANDRAMAULI KR. PRASAD]
NEW DELHI JANUARY 27, 2011.