RAM CHARAN SINGH PRAJAPATI Vs STATE OF U.P. ORS.
Bench: VIKRAMAJIT SEN,ABHAY MANOHAR SAPRE
Case number: C.A. No.-013726-013726 / 2015
Diary number: 41937 / 2014
Advocates: PREETIKA DWIVEDI Vs
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REPORTABLE
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
CIVIL APPEAL NO. 13726 OF 2015 [Arising out of SLP (C) No. 7113 of 2015]
Ram Charan Singh Prajapati .. Appellant
Versus
State of U.P. & Others .. Respondents
J U D G M E N T
Vikramajit Sen, J.
Leave granted.
In view of our detailed Judgment passed in main Civil Appeal No.13727
of 2015 arising out of SLP(C)No.36166 of 2014, this Appeal stands dismissed.
The impugned Judgment is upheld, but without imposition of costs.
..................................................J. (VIKRAMAJIT SEN)
...................................................J. (ABHAY MANOHAR SAPRE)
New Delhi, November 26, 2015.
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