PRAHLAD PRADHAN Vs SONU KUMHAR
Bench: HON'BLE MR. JUSTICE UDAY UMESH LALIT, HON'BLE MS. JUSTICE INDU MALHOTRA, HON'BLE MR. JUSTICE KRISHNA MURARI
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: C.A. No.-005919-005919 / 2011
Diary number: 22885 / 2009
Advocates: KUMUD LATA DAS Vs
T. MAHIPAL
ITEM NO.1501 COURT NO.7 SECTION XVII
S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS
Civil Appeal No(s). 5919/2011
PRAHLAD PRADHAN & ORS. Appellant(s)
VERSUS
SONU KUMHAR & ORS. Respondent(s)
(HEARD BY HON'BLE INDU MALHOTRA AND HON'BLE KRISHNA MURARI,JJ.) Date : 16-10-2019 This appeal was called on for judgment today.
For Appellant(s) Ms. Kumud Lata Das, AOR Mr. Rajiv Kr. Sinha, Adv. Ms. Rubina Jawed, Adv.
For Respondent(s) Mr. Jayesh Gaurav, Adv.
Ms. Diksha Ojha, Adv. Ms. Priyanka Tyagi, Adv. Mr. Kuldeep Rai, Adv.
Mr. T. Mahipal, AOR
Hon’ble Ms.Justice Indu Malhotra pronounced the non-reportable judgment of the Bench comprising of Hon’ble Ms. Justice Indu Malhotra and Hon’ble Mr. Justice Krishna Murari.
The appeal is dismissed in terms of the signed non-
reportable judgment.
Pending applications, if any, shall also stand
disposed of.
(INDU MARWAH) (SUMAN JAIN) COURT MASTER BRANCH OFFICER
(Signed non-reportable judgment is placed on the file)