IN THE SUPREME COURT OF INDIA CRIMINAL APPELLATE JURISDICTION

CRIMINAL APPEAL NO. 919 OF 2009

OM PRAKASH @PRAKASH ..... APPELLANT

VERSUS

STATE (NCT OF DELHI)  TR. HOME SEC. ..... RESPONDENT

O R D E R

Photocopy of death certificate pertaining to the  

appellant  has  been  produced  before  us  by  Mr.  Rahul  

Kaushik, learned counsel for the State of Delhi who  

states that he has received the same from the concerned  

Police Officer viz., Mr. Dhiren Sharma, Inspector in  

Nangloi Police Station.  Certificate produced in Court  

may be kept on record.

The  appeal  is,  accordingly,  disposed  of  as  

having abated.

   ..................J     [HARJIT SINGH BEDI]

  ..................J     [GYAN SUDHA MISRA]

NEW DELHI AUGUST 10, 2011.