21 April 2015
Supreme Court
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MONOJ LAL SEAL Vs OCTAVIOUS TEA AND INDUSTRIES LTD.

Bench: M.Y. EQBAL,AMITAVA ROY
Case number: C.A. No.-003786-003786 / 2015
Diary number: 21228 / 2014
Advocates: PRANAB KUMAR MULLICK Vs