12 January 2011
Supreme Court
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MADANLAL VERMA Vs GANESH .

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-000431-000431 / 2005
Diary number: 25511 / 2004
Advocates: PETITIONER-IN-PERSON Vs NIRAJ SHARMA


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   IN THE SUPREME COURT OF INDIA CRIMINAL APPELLATE JURISDICTION

CRIMINAL APPEAL NO. 431 OF 2005

MADANLAL VERMA ...... APPELLANT

VERSUS

GANESH & ORS. ...... RESPONDENTS

O R D E R

We have heard the appellant appearing in person  

and  the  learned  counsel  for  the  respondents  at  

length.  

We are not inclined to interfere in the matter.  

The appeal is dismissed.

...... ..................J [HARJIT SINGH BEDI]

........................J [CHANDRAMAULI KR. PRASAD]

NEW DELHI JANUARY 12, 2011.