MADAN MOHAN Vs JAWAHAR LAL (DEAD) THROUGH LRS.
Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE A.M. KHANWILKAR
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-010231-010232 / 2018
Diary number: 14334 / 2014
Advocates: BINU TAMTA Vs
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NON-REPORTABLE
IN THE SUPREME COURT OF INDIA CIVIL APPELLATE JURISDICTION
CIVIL APPEAL NO(S). 10231-10232 OF 2018 [@ SPECIAL LEAVE PETITION (C) Nos. 16631-16632 of 2014]
MADAN MOHAN Petitioner(s)
VERSUS
JAWAHAR LAL (DEAD) THROUGH LRS. & ORS. Respondent(s)
J U D G M E N T
KURIAN, J.
1. Leave granted.
2. The parties have been disputing on the share of
their deceased mother. The dispute was on two
Wills. The parties have been in several processes of
mediation and finally, when the matter reached before
this Court on 04.10.2018, on a request made by the
Court, Mr. Jitender Mohan Sharma, learned senior
counsel, graciously agreed to assist the Court.
3. We are happy to note that the contesting parties
have entered into an amicable settlement.
Accordingly, a Settlement Agreement dated 04.10.2018
has been filed before the Court, duly signed by both
the parties and their respective counsel as well as
the learned mediator.
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4. These appeals are, hence, disposed of in terms of
the Settlement Agreement dated 04.10.2018, which
shall form part of this Judgment.
5. The learned counsel appearing for Respondent
Nos.9 to 13 submits that they may also be permitted
to pursue their claim for a share. We are afraid,
the submission cannot be accepted. We find from the
proceedings that Respondent Nos. 9 to 13 have never
contested their claims, either in the trial court or
in the High Court, apparently, as the learned counsel
has rightly submitted that they were more interested
in maintaining the spirit of unity, peace and harmony
in the family.
6. We record our sincere appreciation for the
strenuous efforts taken by Mr. Jitender Mohan Sharma,
learned senior counsel, in settling the disputes
between the parties.
7. Let the decree be drawn up accordingly.
.......................J. [ KURIAN JOSEPH ]
.......................J. [ A.M. KHANWILKAR ]
New Delhi; OCTOBER 05, 2018.