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NON-REPORTABLE

IN THE SUPREME COURT OF INDIA CIVIL APPELLATE JURISDICTION

PETITION FOR SPECIAL LEAVE TO APPEAL (CIVIL) NO.21399 OF 2015

M/S. J.K. CEMENT LIMITED                …PETITIONER VERSUS STATE OF RAJASTHAN & ORS.           ...RESPONDENTS

O R D E R

ADARSH KUMAR GOEL, J

1. In view of judgment passed today in Civil Appeal No. 434  of  2016(@  SLP  (Civil)  No.23311  of  2015)  titled  “State  of  Rajasthan  and  others  versus  Gotan  Lime  Stone  Khanji  Udyog  Private  Limited”,   no  further  order  is  necessary  in  this  petition.  The same stands disposed of accordingly.

……..…………………………….J.          [ANIL R. DAVE]

.….………………………………..J. [ ADARSH KUMAR GOEL ]

NEW DELHI JANUARY 20, 2016