07 March 2019
Supreme Court
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M/S ANJANEYA JAWELLERY REP BY ITS PROPRIETOR MR. VENKATA RAO VADLAMUDI Vs THE NEW INDIA ASSURANCE CO. LTD.

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-006878 / 2018
Diary number: 23824 / 2018
Advocates: Krishna Dev Jagarlamudi Vs