LIFE CONVICT LAL SINGH @ MANJEET SINGH Vs STATE OF PUNJAB & ANR.
Bench: DIPAK MISRA,SHIVA KIRTI SINGH
Case number: Writ Petition (crl.) 181 of 2012
Page 1
REPORTABLE
IN THE SUPREME COURT OF INDIA
CRIMINAL ORIGINAL JURISDICTION
WRIT PETITION (CRIMINAL) 181 OF 2012
Life Convict Lal Singh @ Manjeet Singh …Petitioner(s)
Versus
State of Punjab & Anr. …Respondent(s)
J U D G M E N T
Dipak Misra, J.
In view of the judgment passed in Criminal Appeal No.
171 of 2016 today, the present Writ Petition stands disposed
of.
...............................J. [Dipak Misra]
...............................J. New Delhi; [Shiva Kirti Singh] June 29, 2016