LAND AND BUILDING DEPARTMENT THR SECRETARY, GOVT. OF NCT OF DELHI Vs M/S. GREEN FINANCE PVT. LTD. .
Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-011237-011237 / 2016
Diary number: 29847 / 2016
Advocates: RACHANA SRIVASTAVA Vs
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NON-REPORTABLE IN THE SUPREME COURT OF INDIA CIVIL APPELLATE JURISDICTION CIVIL APPEAL NO. 11237 OF 2016
[@ SPECIAL LEAVE PETITION (C) NO. 28286 OF 2016 ] LAND AND BUILDING DEPARTMENT THR. SECRETARY, GOVT. OF NCT OF DELHI AND ANR. Appellant(s)
VERSUS M/S GREEN FINANCE PVT. LTD. & ORS. Respondent(s)
J U D G M E N T KURIAN, J. 1. Leave granted. 2. It is brought to the notice of this Court that the appeal, viz. Civil Appeal No. 9423 of 2016, filed by the Delhi Development Authority in respect of the very same acquisition has been dismissed vide order dated 20.09.2016. 3. Therefore, this appeal is dismissed, however, subject to the liberty reserved to the Delhi Development Authority for acquisition afresh as per the Judgment referred above.
Pending applications, if any, stand disposed of. No costs.
.......................J. [ KURIAN JOSEPH ]
.......................J. [ ROHINTON FALI NARIMAN ] New Delhi; November 22, 2016.