27 August 2012
Supreme Court
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LABH SINGH Vs P.K.CHAUDHARY CHIEF SEC.GOV.OF HAR.

Bench: H.L. DATTU,CHANDRAMAULI KR. PRASAD
Case number: CONMT.PET.(C) No.-000286-000286 / 2012
Diary number: 15107 / 2012
Advocates: PRASHANT CHAUDHARY Vs


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IN THE SUPREME COURT OF INDIA

CIVIL ORIGINAL JURISDICTION

CONTEMPT     PETITION     (C)NO.286     OF     2012   

IN

CIVIL     APPEAL     NO.1950     OF     2011   

LABH SINGH APPELLANT

                VERSUS

P.K. CHAUDHARY, CHIEF SEC.,GOVT.OF HAR..&ORS.   RESPONDENTS

O     R     D     E     R   

We have heard learned counsel for the appellant.

We find no merit in the Contempt Petition. The Contempt  

Petition is, accordingly, dismissed.

.......................J. (H.L. DATTU)

.......................J. (CHANDRAMAULI KR. PRASAD)

NEW DELHI; AUGUST 27, 2012