KONDURU DAYAKARREDDY AND 4 ORS. Vs STATE OF AP
Bench: H.L. DATTU,CHANDRAMAULI KR. PRASAD
Case number: Crl.A. No.-001102-001103 / 2011
Diary number: 13272 / 2011
Advocates: V. N. RAGHUPATHY Vs
D. MAHESH BABU
IN THE SUPREME COURT OF INDIA
CRIMINAL APPELLATE JURISDICTION
CRLMP NOS.17982-17983/2011 IN
CRIMINAL APPEAL NOS.1102-1103 OF 2011
KONDURU DAYAKARREDDY AND 4 ORS. APPELLANTS
VERSUS
STATE OF AP RESPONDENT
WITH CRLMP NOS.17986-17987/2011 IN CRL.A.NOS.1100-1101/2011
CRL.MP.NOS.17984-17985/2011 IN CRL.A.NOS.1093-1094/2011
O R D E R
The request for recalling the order passed by this Court
on 18th July, 2011 is rejected for the present.
The Criminal Miscellaneous Petitions are disposed of
accordingly.
.......................J. (H.L. DATTU)
.......................J. (CHANDRAMAULI KR. PRASAD)
NEW DELHI; DECEMBER 07, 2011