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ITEM NO.103               COURT NO.8             SECTION IIA

           S U P R E M E   C O U R T   O F   I N D I A                          RECORD OF PROCEEDINGS                      

CRIMINAL APPEAL NO(s). 1139-1140 OF 2008

JAINODDIN                                         Appellant (s)

                VERSUS

STATE OF MAHARASHTRA                              Respondent(s)

(With appln(s) for bail and office report )

Date: 26/09/2012  These Appeals were called on for hearing  today.

CORAM :         HON'BLE MR. JUSTICE H.L. DATTU         HON'BLE MR. JUSTICE CHANDRAMAULI KR. PRASAD

For Appellant(s)                     Ms. Chandan Ramamurthi,Adv.

For Respondent(s)                      Ms. Asha Gopalan Nair,Adv.

          UPON hearing counsel the Court made the following                                O R D E R  

(G.V.Ramana)         (Vinod Kulvi)      Court Master         Court Master