JAHANGIR HUSSAIN Vs THE STATE OF WEST BENGAL
Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: Crl.A. No.-000712-000712 / 2009
Diary number: 35821 / 2008
Advocates: RAUF RAHIM Vs
PLR CHAMBERS AND CO.
ITEM NO.1502 COURT NO.12 SECTION II-B Judgment S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS
Criminal Appeal No(s).712/2009
JAHANGIR HUSSAIN Appellant(s)
VERSUS
THE STATE OF WEST BENGAL Respondent(s)
WITH Crl.A. No. 579/2010 (II-B) Date : 29-03-2019 These matters were called on for pronouncement of
judgment today.
For Appellant(s) Mr. Rauf Rahim, AOR Ms. Manisha Pandey,Adv.
For Respondent(s) Mr. Suhaan Mukerji,Adv.
Ms. Astha Sharma,Adv. Mr. Amit Verma,Adv. Mr. Abhishek Manchnda,Adv. Ms. Kajal Dalal,Adv. Ms. Dimple Nagpal,Adv.
M/S. Plr Chambers And Co., AOR
Hon'ble Mr. Justice M.R.Shah pronounced the
judgment of the Bench comprising Hon'ble Mr. Justice
L.Nageswara Rao and His Lordship.
Appeals are partly allowed in terms of the
Signed non Reportable Judgment.
(B.Parvathi) (Kailash Chander) Court Master Assistant Registrar
(Signed non-reportable judgment is placed on the file)