JAGLAL MAHTO Vs JANAKDHARI MAHTO .
Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: C.A. No.-006739-006739 / 2003
Diary number: 12064 / 2002
Advocates: Vs
RAMESHWAR PRASAD GOYAL
IN THE SUPREME COURT OF INDIA CIVIL APPELLATE JURISDICTION
IA NO. 1-5 in CIVIL APPEAL NO. 6739 of 2003
JAGLAL MAHTO ..... APPELLANT
VERSUS
JANAKDHARI MAHTO & ORS ..... RESPONDENTS
O R D E R
After having argued for some time, Ms. Kumud Lata
Das, the learned counsel seeks to withdraw the
applications. The applications are dismissed as
withdrawn.
..............................J [HARJIT SINGH BEDI]
..............................J [CHANDRAMAULI KR. PRASAD]
NEW DELHI APRIL 18, 2011.