HITACHI HOME & LIFE SOLUTIONS LTD. Vs COMMR.OF CUSTOMS(IMPORT) NHAVA SHEVA
Bench: H.L. DATTU,CHANDRAMAULI KR. PRASAD
Case number: C.A. No.-006912-006923 / 2012
Diary number: 29891 / 2012
Page 1
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
CIVIL APPEAL NOS. 6912-6923 OF 2012
HITACHI HOME & LIFE SOLUTIONS LTD. APPELLANT
VERSUS
COMMR.OF CUSTOMS(IMPORT) NHAVA SHEVA RESPONDENT
O R D E R
We have heard learned senior counsel for the appellant. We
do not see any merit in these appeals. Accordingly, the Civil
Appeals are dismissed.
.......................J. (H.L. DATTU)
.......................J. (CHANDRAMAULI KR. PRASAD)
NEW DELHI; OCTOBER 16, 2012