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IN THE SUPREME COURT OF INDIA

CIVIL APPELLATE JURISDICTION

CIVIL APPEAL NOS. 4932-4934 OF 2001

FEDERATION OF HOTEL & RESTAURANT ASSOCIATIONS  OF INDIA       Appellant(s)

                               VERSUS

UNION OF INDIA & ORS.                             Respondent(s)

J U D G M E N T  

KURIAN, J.

1) Learned Counsel appearing for the appellant, on instruction,

seeks permission to withdraw the Civil Appeals.

2) Permission granted.

3) The Civil Appeals are dismissed as withdrawn.

  .......................... J.    (KURIAN JOSEPH)

  .......................... J.         (MOHAN M. SHANTANAGOUDAR)

  .......................... J.         (NAVIN SINHA)

New Delhi; April, 19, 2018.

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ITEM NO.101               COURT NO.5               SECTION XIV                S U P R E M E  C O U R T  O F  I N D I A                        RECORD OF PROCEEDINGS

Civil Appeal  No(s).  4700-4702/1999

UNION OF INDIA & ORS.                        Appellant(s)

                               VERSUS

H.P. TOURISM DEVEOPMENT CORPORATION     Respondent(s)

(TO GO BEFORE THREE HONBLE JUDGES)                                    WITH

C.A. Nos. 4932-4934/2001 (XIV)

C.A. No. 2479/2006 (XI-A)

C.A. No. 7126/2008 (XI-A)

C.A. No. 2449/2011 (XI-A)

SLP (C) No. 32557/2010 (XI-A)

SLP(C) No. 34544/2010 (XI-A)

C.A. No. 560/2011 (XI-A)

C.A. No. 484/2011 (XI-A)

C.A. No. 1115/2011 (XI-A)

C.A. No. 1204/2011 (XI-A)

Date : 19-04-2018 These matters were called on for hearing today.

CORAM :  HON'BLE MR. JUSTICE KURIAN JOSEPH          HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR          HON'BLE MR. JUSTICE NAVIN SINHA

For Appellant(s) Mr. A.K. Panda, Sr. Adv. Mr. Sanjai Kumar Pathak, Adv. Mr. Arijit Prasad, Adv. Ms. Natasha Vinayak, Adv.

                  Mrs. Anil Katiyar, AOR

                  Mr. Mukesh Kumar Maroria, AOR                    Mr. B. V. Balaram Das, AOR

Dr. Lalit Bhasin, Adv. Ms. Nina Gupta, Adv.

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                 Mrs. Bina Gupta, AOR Ms. Shireen Shukla, Adv.

                   For Respondent(s) Mr. Joseph Markos, Sr. Adv.

Mr. Sanjay Kunur, Adv.                    Mr. R. N. Keswani, AOR

Mr. V. Giri, Sr. Adv. Mr. K. V. Mohan, AOR Mr. R.K. Raghavan, Adv. Mr. K.V. Balakrishnan, Adv.

                   Mrs. Anil Katiyar, AOR

Mr. R.K. Khanna, Sr. Adv. Mr. Anil Nag, AOR Mr. Arun Singh, Adv. Mr. Abhilash Nag, Adv.

                                      Mr. Rohit Kumar Singh, AOR                     

         UPON hearing the counsel the Court made the following                              O R D E R

C.A. Nos. 4932-4934/2001:

The Civil Appeals are dismissed as withdrawn in terms of the

signed non-reportable judgment.

List rest of the matters on Wednesday, the 2nd May, 2018 in the

miscellaneous list.

(R. NATARAJAN)                                     (RENU DIWAN) COURT MASTER (SH)                                  ASST.REGISTRAR

 (Signed non-reportable judgment is placed on the file)