COMMR.OF CEN.EXC.& CUSTOMS,BHOPAL Vs M/S JAIN BROTHERS
Bench: H.L. DATTU,CHANDRAMAULI KR. PRASAD
Case number: C.A. No.-004825-004826 / 2009
Diary number: 12762 / 2009
Advocates: Vs
P. S. SUDHEER
Page 1
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
CIVIL APPEAL NOS.4825-4826 OF 2009
COMMR.OF CEN.EXC.& CUSTOMS,BHOPAL APPELLANT
VERSUS
M/S.JAIN BROTHERS & ANR. RESPONDENTS
WITH
CIVIL AAPPEAL NOS.1340-1342 OF 2010
COMMR.OF CENTRAL EXCISE,INDORE APPELLANT
VERSUS
M/S.AMERICAN COLOUR LAB ETC. RESPONDENTS
O R D E R
We have heard learned counsel for the parties to the lis.
The Civil Appeals are dismissed. No costs.
.......................J. (H.L. DATTU)
.......................J. (CHANDRAMAULI KR. PRASAD)
NEW DELHI; JULY 30, 2012