23 July 2013
Supreme Court
Download

COMMNR. OF CENTRAL EXCISE, MADURAI Vs M/S. AYYAPPAN TEXTILES LTD.

Bench: SUDHANSU JYOTI MUKHOPADHAYA,J. CHELAMESWAR
Case number: C.A. No.-006766-006766 / 2003
Diary number: 8846 / 2003
Advocates: B. KRISHNA PRASAD Vs RR-EX-PARTE