14 February 2017
Supreme Court
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COMMNR. OF CENTRAL EXCISE, CHANDIGARH Vs M/S. STESALIT LTD.

Bench: J. CHELAMESWAR,ABHAY MANOHAR SAPRE
Case number: C.A. No.-004507-004507 / 2004
Diary number: 11779 / 2004
Advocates: SHREEKANT N. TERDAL Vs