BRIJESH KUMAR Vs SHARDABAI(DEAD) BY LRS
Bench: HON'BLE MR. JUSTICE NAVIN SINHA, HON'BLE MR. JUSTICE SANJIV KHANNA
Judgment by: HON'BLE MR. JUSTICE NAVIN SINHA
Case number: C.A. No.-001090-001090 / 2008
Diary number: 9681 / 2006
Advocates: T. N. SINGH Vs
PRATIBHA JAIN
ITEM NO.1501 COURT NO.13 SECTION IV-A
S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS
Civil Appeal No(s). 1090/2008
BRIJESH KUMAR & ANR. Appellant(s)
VERSUS
SHARDABAI(DEAD) BY LRS & ORS. Respondent(s)
WITH C.A. No. 1091/2008
Date : 01-10-2019 This appeals were called on for pronouncement
of judgment today.
For Appellant(s) Mr. Prakash Kumar Singh, AOR Mr. Vinod Mehta,Adv. Mr. Ashutosh Dubey,Adv.
Mr. Neeraj Kumar Jain,Sr.Adv. Mr. T. N. Singh, AOR Mr. Siddharth Jain,Adv. Mr. Vikas K.Singh,Adv.
For Respondent(s) Mr. Puneet Jain,Adv.
Ms. Christi Jain,Adv. Mr. Harshit Khanduja,Adv. Mr. Harsh Jain,Adv. Mr. Abhinav Deshwal,Adv. For Ms. Pratibha Jain, AOR
Mr. Rahul Kaushik, AOR
Mr. Arjun Garg, AOR
Hon'ble Mr. Justice Navin Sinha pronounced the
Reportable judgment of the Bench comprising His Lordship
and Hon'ble Ms. Justice Indira Banerjee.
The appeals are allowed in terms of the signed
Reportable judgment.
Pending applications shall also stand disposed of.
(Anita Malhotra) (Saroj Kumari Gaur) Court Master Court Master
(Signed Reportable judgment is placed on the file.)