28 January 2016
Supreme Court
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BIHAR STATE ELECTY BOARD Vs M/S. BHOLA RAM STEEL PVT.LTD .

Bench: M.Y. EQBAL,ARUN MISHRA
Case number: C.A. No.-000585-000585 / 2016
Diary number: 6644 / 2010
Advocates: Mohit Kumar Shah Vs DEVASHISH BHARUKA