BABU LAL Vs GRAM PANCHAYAT, DEROLI JAT .
Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: C.A. No.-002529-002529 / 2006
Diary number: 20964 / 2004
Advocates: Vs
BALAJI SRINIVASAN
IN THE SUPREME COURT OF INDIA CRIMINAL APPELLATE JURISDICTION
INTERLOCUTORY APPLICATION NO. 3 IN
CRIMINAL APPEAL NO. 2529 OF 2006
BABU LAL & ORS. ...... APPELLANTS
VERSUS
GRAM PANCHAYAT DEROLIJAT & ORS. ...... RESPONDENTS
O R D E R
The Interlocutory Application is dismissed.
...... ..................J [HARJIT SINGH BEDI]
........................J [CHANDRAMAULI KR. PRASAD]
NEW DELHI JANUARY 24, 2011.