22 February 2011
Supreme Court
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B.S. RAMACHANDRAN Vs RUKMANI BAI .

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: C.A. No.-005744-005744 / 2007
Diary number: 26858 / 2007
Advocates: Vs K. K. MANI


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IN THE SUPREME COURT OF INDIA CIVIL APPELLATE JURISDICTION

IA NO.3 in CIVIL APPEAL NO. 5744 OF 2007

B.S. RAMACHANDRAN  ......APPELLANT

VERSUS

RUKMANI BAI & ORS.  ......RESPONDENTS

O R D E R

Application allowed.

The Civil Appeal is dismissed as withdrawn.

...... ..................J [HARJIT SINGH BEDI]

........................J [CHANDRAMAULI KR. PRASAD]

NEW DELHI FEBRUARY 22, 2011.