ANEESH D. LAWANDE Vs STATE OF GOA .
Bench: ANIL R. DAVE,DIPAK MISRA
Case number: CONMT.PET.(C) No.-000303-000303 / 2013
Diary number: 24186 / 2013
Advocates: JAYANT MOHAN Vs
Page 1
Non-Reportable
IN THE SUPREME COURT OF INDIA
CIVIL ORIGINAL JURISDICTION
CONTEMPT PETITION (C) NO. 303 OF 2013
IN
WRIT PETITION (C) NO. 598 OF 2013
Aneesh D. Lawande & Anr. … Petitioners
Versus
The State of Goa and others … Respondents
O R D E R
As we have already disposed of the writ petition, nothing
survives in the Contempt Petition and, therefore, the same is
dismissed.
………………..……………J. [Anil R. Dave]
………………..……………J. [Dipak Misra]
New Delhi; August 30, 2013.